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[Cites 0, Cited by 0] [Section 14] [Entire Act]

State of West Bengal - Subsection

Section 14(2) in West Bengal Maintenance and Welfare of Parents and Senior Citizens Rules, 2008

(2)The Conciliation Officer may be a representative of any Non-Govern-mental Volunteer Organization or an eminent Social Worker having special knowledge and experience particularly in this purpose and Social Work.