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Supreme Court - Daily Orders

M/S Jeevan Telecasting Corporation ... vs Asianet Satellite Communications Ltd. on 9 July, 2018

Bench: Rohinton Fali Nariman, Indu Malhotra

     ITEM NO.57                           COURT NO.9                  SECTION XI-A

                              S U P R E M E C O U R T O F      I N D I A
                                      RECORD OF PROCEEDINGS

     Petition(s) for Special Leave to Appeal (C)              No(s).     5753/2018

     (Arising out of impugned final judgment and order dated                 04-12-2017
     in OPC No. 3301/2017 passed by the High Court Of                        Kerala At
     Ernakulam)

     M/S JEEVAN TELECASTING CORPORATION LTD.                           Petitioner(s)

                                                 VERSUS

     ASIANET SATELLITE COMMUNICATIONS LTD.                             Respondent(s)


     Date : 09-07-2018 This petition was called on for hearing today.

     CORAM :
                         HON'BLE MR. JUSTICE ROHINTON FALI NARIMAN
                         HON'BLE MS. JUSTICE INDU MALHOTRA


     For Petitioner(s)             Mr.   Renjith B.Marar, Adv.
                                   Ms.   Lakshmi N. Kaimal, AOR
                                   Mr.   Anubhav Anand Pandey, Adv.
                                   MS.   Parul Dhurvey, Adv.

     For Respondent(s)
                                   Ms. Shirin Khajuria, AOR


                         UPON hearing the counsel the Court made the following
                                            O R D E R

Leave granted.

(SHASHI SAREEN) (SAROJ KUMARI GAUR) AR CUM PS BRANCH OFFICER Signature Not Verified Digitally signed by SHASHI SAREEN Date: 2018.07.10 15:57:26 IST Reason: