Supreme Court - Daily Orders
M/S Jeevan Telecasting Corporation ... vs Asianet Satellite Communications Ltd. on 9 July, 2018
Bench: Rohinton Fali Nariman, Indu Malhotra
ITEM NO.57 COURT NO.9 SECTION XI-A
S U P R E M E C O U R T O F I N D I A
RECORD OF PROCEEDINGS
Petition(s) for Special Leave to Appeal (C) No(s). 5753/2018
(Arising out of impugned final judgment and order dated 04-12-2017
in OPC No. 3301/2017 passed by the High Court Of Kerala At
Ernakulam)
M/S JEEVAN TELECASTING CORPORATION LTD. Petitioner(s)
VERSUS
ASIANET SATELLITE COMMUNICATIONS LTD. Respondent(s)
Date : 09-07-2018 This petition was called on for hearing today.
CORAM :
HON'BLE MR. JUSTICE ROHINTON FALI NARIMAN
HON'BLE MS. JUSTICE INDU MALHOTRA
For Petitioner(s) Mr. Renjith B.Marar, Adv.
Ms. Lakshmi N. Kaimal, AOR
Mr. Anubhav Anand Pandey, Adv.
MS. Parul Dhurvey, Adv.
For Respondent(s)
Ms. Shirin Khajuria, AOR
UPON hearing the counsel the Court made the following
O R D E R
Leave granted.
(SHASHI SAREEN) (SAROJ KUMARI GAUR) AR CUM PS BRANCH OFFICER Signature Not Verified Digitally signed by SHASHI SAREEN Date: 2018.07.10 15:57:26 IST Reason: