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State of Gujarat - Section

Section 2 in Bhavnagar University (Amendment) Act, 1991

2. Amendment of section 10 of Guj. 28 of 1978.- In the Bhavnagar University Act, 1978 (Guj. 26 of 1978) (hereinafter referred to as "the principal Act"), in section 2, in clause (3), for the words "leading to a degree", of section the words "leading to a diploma or degree" shall be substituted.