Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 0] [Section 10] [Entire Act] State of Rajasthan - Subsection Section 10(4) in The Rajasthan Municipalities Registration of Electors Order, 1974 (4)Every objection to a particular or particulars in an entry in roll shall be:-(a)in Form 6; and(b)preferred only by the person to whom that entry relates.
