Legal Document View

Unlock Advanced Research with PRISMAI

- Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ...
Upgrade to Premium
[Cites 0, Cited by 0] [Entire Act]

State of Bihar - Section

Section 18 in Bihar Electricity Regulatory Commission (Demand Side Management) Regulations, 2014

18.

The Distribution Licensee will prepare and submit a detailed Programme Completion Report and submit the same to the Commission within one month of completion of such programme.