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[Cites 0, Cited by 0] [Section 10] [Entire Act]

State of Tamilnadu - Subsection

Section 10(c) in The Tamil Nadu Bhoodan Yagna Rules, 1959

(c)if the address of such person is known to the person or his authorized [agent] [Substituted by G.O.Ms. No. 489, R.D.L.A., dated the 21st March 1970.] by sending it to him by post registered; or