Section 44(15)(g) in Uttarakhand Self Reliant Co-Operatives Act, 2003

[Cites 0, Cited by 0] [Section 44(15)] [Section 44] [Entire Act]

State of Uttarakhand - Subsection

Section 44(15)(g) in Uttarakhand Self Reliant Co-Operatives Act, 2003

(g)state whether or not any of the office bearers or Directors had become, at any time during the year under review, ineligible under this Act to continue in office as an office bearer or Director; and

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State of Uttarakhand - Subsection

Section 44(15)(g) in Uttarakhand Self Reliant Co-Operatives Act, 2003