Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 0] [Entire Act] State of Tamilnadu - Section Section 23 in Bye-Laws of the Tamil Nadu Medical Council 23. The proceeding of the meeting of the Council shall be preserved in the form of printed minutes, authenticated, after confirmation by the signature of the President.
