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[Cites 0, Cited by 0] [Section 7(1)] [Section 7] [Entire Act]

Union of India - Subsection

Section 7(1)(a) in The Standard of Weights and Measures (Approval of Models) Rules, 1987

(a)ascertaining whether such model conforms to the standards established, in relation to such model, by or under the Act [and the Rules or to the recommendations of the International Organisation of Legal Metrology (OIML)] [ Inserted by G.S.R. 492(E), dated 24-5-2000 (w.e.f. 8-8-2000).];