Madhya Pradesh High Court
Narendra @ Lallu vs The State Of Madhya Pradesh on 13 December, 2021
Author: Virender Singh
Bench: Virender Singh
1 MCRC-58053-2021 The High Court Of Madhya Pradesh MCRC No. 58053 of 2021 (NARENDRA @ LALLU Vs THE STATE OF MADHYA PRADESH AND OTHERS) Jabalpur, Dated : 13-12-2021 Parties through their counsel.
As prayed by counsel for the petitioner, list after a week.
(VIRENDER SINGH) JUDGE rv Signature Not Verified SAN Digitally signed by REENA HIMANSHU SHARMA Date: 2021.12.14 17:01:21 IST