Legal Document View

Unlock Advanced Research with PRISMAI

- Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ...
Upgrade to Premium
[Cites 1, Cited by 0]

Madhya Pradesh High Court

Narendra @ Lallu vs The State Of Madhya Pradesh on 13 December, 2021

Author: Virender Singh

Bench: Virender Singh

1 MCRC-58053-2021 The High Court Of Madhya Pradesh MCRC No. 58053 of 2021 (NARENDRA @ LALLU Vs THE STATE OF MADHYA PRADESH AND OTHERS) Jabalpur, Dated : 13-12-2021 Parties through their counsel.

As prayed by counsel for the petitioner, list after a week.

(VIRENDER SINGH) JUDGE rv Signature Not Verified SAN Digitally signed by REENA HIMANSHU SHARMA Date: 2021.12.14 17:01:21 IST