Bombay High Court
Sudha Navin Parikh And 2 Ors vs Fr. Anthony D'Souza Vinayalaya And 9 Ors on 21 June, 2019
Author: R.D. Dhanuka
Bench: R.D. Dhanuka
IN THE HIGH COURT OF JUDICATURE AT BOMBAY
ORDINARY ORIGINAL CIVIL JURISDICTION
WRIT PETITION NO. 2289 OF 2017
Paper Box Company Of India And Kamal ....Petitioner
Bhatiya
V/S
Fr. Anthony D'souza And 8 Ors ....Respondent
WITH WRIT PETITION NO. 2050 OF 2018 Sudha Navin Parikh And 2 Ors. ....Petitioner V/S Fr. Anthony D'souza Vinayalaya And 9 Ors. ....Respondent Mr. Prasad Dhakephalkar, Senior Counsel along with Mr. Ashish Gatagat and Vivek Shiralkar, Ms. Prachi Mhatre and Ms. Yashoda Desai i/by M/s. Shiralkar & Co., Advocate for the Petitioner in WP/2289/2017 Mr. Navroz Seervai, Senior Counsel along with Mr. Saket Mone, Ms. Nupur Jalan, Mr. Vishesh Kalra, Mr. Subit Chakraborti, Ms. Neha Joshi, Mr. Vishal Dushing i/by M/s. Vidhi Partners, Advocate for the Petitioner in WP/2050/2018 Mr. Ravi Kadam, Senior Counsel along with Ms.Rati Lodha, Mr. Ayush Khandelwal i/by M/s Lodha Legal, Advocates for the Respondent Nos.3 to 6 in WP/2289/2017 Mr. Zal Andhyarujina along with Ms.Rati Lodha, Mr. Ayush Khandelwal i/by M/s Lodha Legal, Advocates for the Respondent Nos.3 to 6 in WP/2050/2018 Ms. Jyoti Chavan, Asst. Government Pleader along with Mr. Himanshu Takke, Asst. Government Pleader, state, Advocates for the Respondents in both Writ petitions. Mr. Aspi Chinoy Senior counsel along with Mr. Aditya Mehta, Page 1/2 ::: Uploaded on - 25/06/2019 ::: Downloaded on - 14/07/2019 14:22:10 ::: Mr. Ravitej Chilumuri and Ms. Shobhana Moragan i/by M/s. Khaitan & Co., Advocates for the Respondent Nos.7 in both Writ Petitions Ms. Jyoti Chavan, Asst. Government Pleader along with Mr. Himanshu Takke, Asst. Government Pleader, state, Advocates for the Respondents in both Writ petitions.
CORAM : R.D. DHANUKA, J
DATE : 21st June, 2019
P.C. :
Stand Over to 24th June, 2019 at 4 p.m. ( ASSOCIATE ) Page 2/2 ::: Uploaded on - 25/06/2019 ::: Downloaded on - 14/07/2019 14:22:10 :::