Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 0] [Section 336] [Entire Act] State of Rajasthan - Subsection Section 336(16) in Rajasthan Panchayati Raj Rules, 1996 (16)Monitor that budgets are prepared as be scheduled programme by Panchayati Raj Institutions and prescribed quarterly and annual returns of income and expenditure are sent within due dates.
