Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 0] [Section 280(6)] [Section 280] [Entire Act] Union of India - Subsection Section 280(6)(e) in The Income Tax Act, 2025 (e)any information which requires action in consequence of the order of a Tribunal or a Court;