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Delhi High Court - Orders

Itc Limited vs Best Partners Worldwide Limited And The ... on 22 August, 2022

Author: Jyoti Singh

Bench: Jyoti Singh

                          $~2
                          *     IN THE HIGH COURT OF DELHI AT NEW DELHI
                          +     C.A.(COMM.IPD-PAT) 79/2022
                                ITC LIMITED                                    ..... Appellant
                                                      Through: Mr. Afzal B. Khan and Mr. Samik
                                                      Mukherjee, Advocates.

                                                      versus

                                BEST PARTNERS WORLDWIDE LIMITED AND THE
                                CONTROLLER OF PATENTS AND DESIGNS ..... Respondent
                                             Through: Mr. Harish Vaidyanathan Shankar,
                                             Central Government Standing Counsel with
                                             Mr. Srish Kumar Mishra, Mr. Sagar Mehlawat and
                                             Mr. Alexander Mathai Paikaday, Advocates for
                                             R-2.

                                CORAM:
                                HON'BLE MS. JUSTICE JYOTI SINGH
                                                      ORDER

% 22.08.2022 Learned counsel appearing on behalf of the Appellant, on instructions, submits that the patent in question has lapsed and thus he does not wish to press the present appeal.

Appeal is disposed of accordingly.

JYOTI SINGH, J AUGUST 22, 2022/shivam Signature Not Verified Digitally Signed By:KAMAL KUMAR Signing Date:24.08.2022 19:29:09