Delhi High Court - Orders
Itc Limited vs Best Partners Worldwide Limited And The ... on 22 August, 2022
Author: Jyoti Singh
Bench: Jyoti Singh
$~2
* IN THE HIGH COURT OF DELHI AT NEW DELHI
+ C.A.(COMM.IPD-PAT) 79/2022
ITC LIMITED ..... Appellant
Through: Mr. Afzal B. Khan and Mr. Samik
Mukherjee, Advocates.
versus
BEST PARTNERS WORLDWIDE LIMITED AND THE
CONTROLLER OF PATENTS AND DESIGNS ..... Respondent
Through: Mr. Harish Vaidyanathan Shankar,
Central Government Standing Counsel with
Mr. Srish Kumar Mishra, Mr. Sagar Mehlawat and
Mr. Alexander Mathai Paikaday, Advocates for
R-2.
CORAM:
HON'BLE MS. JUSTICE JYOTI SINGH
ORDER
% 22.08.2022 Learned counsel appearing on behalf of the Appellant, on instructions, submits that the patent in question has lapsed and thus he does not wish to press the present appeal.
Appeal is disposed of accordingly.
JYOTI SINGH, J AUGUST 22, 2022/shivam Signature Not Verified Digitally Signed By:KAMAL KUMAR Signing Date:24.08.2022 19:29:09