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[Cites 0, Cited by 0] [Section 1] [Entire Act]

State of Tamilnadu - Subsection

Section 1(2) in Tamil Nadu Electricity Regulatory Commission (Power Procurement from new and Renewable Sources of Energy) Regulations, 2008

(2)These regulations shall be deemed to have come into force on the 15th May 2006, the date on which the Commission's order No: 3 dated the 15th May 2006 had been issued.