Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 0] [Section 6] [Entire Act] Union of India - Subsection Section 6(8) in Sree Chitra Tirunal Institute For Medical Sciences And Technology, Trivandrum, Act, 1980 (8)The manner of filling vacancies among members shall be such as may be prescribed by rules.
