Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 0] [Section 7] [Entire Act] State of Haryana - Subsection Section 7(a) in Haryana Private Security Agencies (Private Security to Cash Transportation Activities) Rules, 2019 (a)the training certified for the security and safe handling of such activities as per the requirements of training laid down in the Second Schedule;
