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[Cites 0, Cited by 0] [Section 6] [Entire Act]

State of Tamilnadu - Subsection

Section 6(3) in Tamil Nadu Village Panchayats (Collection of Tax on Profession, Trade, Calling and Employment) Rules, 2000

(3)The pass book or card issued to a person in the middle of the period of a general revision of tax shall be valid for the period up to the next general revision of tax is taken up.