Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 0] [Section 7] [Entire Act] State of Uttarakhand - Subsection Section 7(2) in Uttarakhand Flood Plain Zoning Act, 2012 (2)The decision of the officer under sub-section (1) shall be final and no suit shall lie in a civil court to have it set aside or modified.Chapter - IV Notification of Limits of Flood Plains
