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[Cites 0, Cited by 0] [Section 3] [Entire Act]

State of Odisha - Subsection

Section 3(6) in The Orissa Development Authorities Act, 1982

(6)[The members appointed under Clauses (c) to (f) of Subsection (5) may either be whole-time or part-time members.] [Substituted vide Orissa Act No. 4 of 1985.]