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[Cites 0, Cited by 0] [Section 33(2)] [Section 33] [Entire Act]

State of Odisha - Subsection

Section 33(2)(b) in Orissa Universities Act, 1989

(b)authorities, which shall not include an Administrator, continuing in office under the said Acts, immediately before the commencement of this Act shall continue to hold office for a period of one year from the date of commencement of this Act or until they are constituted in accordance with the provisions of this Act, whichever is earlier;