Madhya Pradesh High Court
Mp Oilfed Officers Association vs The State Of Madhya Pradesh on 4 August, 2020
Author: Sanjay Yadav
Bench: Sanjay Yadav
1 WP-16800-2011
The High Court Of Madhya Pradesh
WP-12741-2007
(M.P. STATE CO-POERATIVE OILSEED GROWERS Vs THE STATE OF MADHYA PRADESH AND OTHERS) WP/16802/2007, WP/02320/2008, WP/02403/2008, WP/02412/2008, WP/02488/2008, WP/03816/2008, WP/06336/2008, WP/09409/2008, WP/10269/2008, WP/10836/2008, WP/10896/2008, WP/12395/2008, WP/13132/2008, CONC/01289/2009, WP/01894/2009, WP/03665/2009, WP/03802/2009, WP/04315/2009, WP/05417/2009, WP/05898/2009, WP/06647/2009, WP/06978/2009, WP/10737/2009, WP/01681/2010, WP/03298/2010, WP/05297/2011, WP/06673/2011, WP/09528/2011, WP/09529/2011, WP/16800/2011, WP/20181/2012, WP/01134/2013, WP/12443/2013, WP/19078/2013, CONC/01826/2014, WP/06214/2014, WP/11402/2014, WP/01119/2015, WP/05732/2015, WP/05733/2015, WP/10778/2015, WP/11068/2015, WP/11071/2015, WP/12034/2015, WP/15916/2015, WP/17677/2015, WP/19303/2015, WP/00448/2016, WP/06742/2016, WP/13335/2016, WP/13369/2016, WP/13504/2016, WP/13511/2016, WP/15705/2016, WP/17018/2016, WP/18432/2016, WP/18478/2016, WP/15106/2017, WP/15518/2017, WP/16180/2017, WP/21227/2017, WP/22312/2017, WP/13198/2018, WP/13360/2018, WP/13949/2018, WP/13953/2018, WP/13959/2018, WP/14327/2018, WP/14503/2018, WP/14947/2018, WP/18338/2018, WP/18340/2018, WP/18346/2018, WP/18347/2018, WP/18348/2018, WP/18350/2018, WP/18351/2018, WP/18357/2018, WP/18358/2018, WP/18363/2018, WP/18688/2018, WP/19498/2018, WP/20741/2018, WP/22788/2018, WP/26917/2018, WP/27269/2018, WP/28270/2018, WP/28271/2018, WP/28354/2018, WP/28763/2018, CONC/00356/2019, CONC/01110/2019, CONC/01178/2019, CONC/01792/2019, CONC/03246/2019, RP/00413/2019, WP/03244/2019, WP/06343/2019, WP/07161/2019, WP/07658/2019, WP/08233/2019, WP/08316/2019, WP/09037/2019, WP/09102/2019, WP/11558/2019, WP/12238/2019, WP/14279/2019, WP/16319/2019, WP/17203/2019, WP/20524/2019, WP/23132/2019, WP/23928/2019, WP/23938/2019, WP/24032/2019, WP/24249/2019, WP/25450/2019, WP/26543/2019, WP/27680/2019, CONC/00260/2020, WA/00100/2020, WP/00021/2020, WP/00322/2020, WP/00327/2020, WP/00352/2020, WP/00367/2020, WP/00370/2020, WP/00522/2020, WP/00588/2020, WP/00628/2020, WP/00634/2020, WP/00635/2020, WP/00648/2020, WP/00662/2020, WP/00680/2020, WP/00691/2020, WP/00746/2020, WP/00787/2020, WP/00840/2020, WP/00844/2020, WP/01082/2020, WP/01525/2020, WP/01985/2020, WP/02042/2020, WP/02201/2020, WP/02404/2020, WP/02471/2020, WP/02523/2020, WP/02543/2020, WP/03064/2020, WP/03199/2020, WP/03266/2020, WP/03366/2020, WP/03453/2020, WP/04656/2020, WP/04662/2020, WP/04666/2020, WP/04667/2020, WP/04692/2020, WP/04698/2020, WP/04738/2020, WP/04740/2020, WP/04773/2020, WP/04774/2020, WP/06214/2020, WP/07526/2020, WP/07702/2020, WP/09889/2020 37 Jabalpur, Dated : 04-08-2020 Heard through Video Conferencing.
Parties through their counsel.
As these matters are to be heard by learned Single Judge, office is directed to post these matters before appropriate Single Bench on 18th August, 2020.
(SANJAY YADAV) (B. K. SHRIVASTAVA)
JUDGE JUDGE
vivek
Signature Not Verified
SAN
Digitally signed by VIVEK KUMAR
TRIPATHI
Date: 2020.08.04 12:09:29 IST