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[Cites 0, Cited by 0] [Section 3] [Entire Act]

State of Maharashtra - Subsection

Section 3(1) in The Maharashtra Employees of Private Schools (Conditions of Service) Rules, 1981

(1)A person to be appointed as the Head -
(a)
(i)of a primary school having an enrolment of students above 200 or having Standards I to VII shall be the seniormost trained teacher who has put in not less than five years' service; and
(ii)of any other primary school shall be the seniormost teacher in the school;
(b)of a secondary school including night school or a Junior College of Education shall be a graduate possessing Bachelor's degree in teaching or education of a statutory University or any other qualification recognised by Government as equivalent thereto and possessing not less than five years' total full-time teaching experience after graduation in a secondary school or a Junior College of Education out of which at least two years' experience shall be after acquiring Bachelor's degree in teaching or education :
Provided that, in the case of a person to be appointed as the Head of a night secondary school -
(i)he shall not be the one who is holding the post of the Head or Assistant Head of a day school, and
(ii)the experience laid down in clause (b) of sub-rule (1) may be as a part-time teacher.