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[Cites 0, Cited by 0] [Section 6] [Entire Act]

State of Tamilnadu - Subsection

Section 6(b) in Tamil Nadu Timber Transit Rules, 1968

(b)in places which afford special facilities for the regulation of traffic such as the meeting of roads and water ways.
(ii)No demand shall be made under these rules for the production of permit within the limits of Municipalities and Corporations, except at the checking stations.