Legal Document View

Unlock Advanced Research with PRISMAI

- Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ...
Upgrade to Premium
[Cites 0, Cited by 9]

Bombay High Court

Indore Treasure Island Pvt Ltd (Itipl) vs The Official Liquidator Of ... on 27 February, 2019

Author: S.J. Kathawalla

Bench: S.J. Kathawalla

kpd                                  1    / 2                     926-CAL-631-2018.doc

             IN THE HIGH COURT OF JUDICATURE AT BOMBAY
                   ORDINARY ORIGINAL CIVIL JURISDICTION
                   COMPANY APPLICATION (L) NO. 631 OF 2018
                                          IN
                      COMPANY APPLICATION NO. 528 OF 2018
                                          IN
                         COMPANY PETITION NO. 625 OF 2013
Indore Treasure Island Private Limited             ...        Applicant
       Versus
The Official Liquidator of High Court and others   ...        Respondents
                                         WITH
                      COMPANY APPLICATION NO. 528 OF 2018
                                          IN
                         COMPANY PETITION NO. 625 OF 2013
                                         WITH
                      COMPANY APPLICATION NO. 586 OF 2018
                                          IN
                         COMPANY PETITION NO. 487 OF 2014
                                         WITH
                   COMPANY APPLICATION (L) NO. 589 OF 2018
                                          IN
                         COMPANY PETITION NO. 487 OF 2014
                                         WITH
                   COMPANY APPLICATION (L) NO. 632 OF 2018
                                          IN
                      COMPANY APPLICATION NO. 528 OF 2018
                                          IN
                         COMPANY PETITION NO. 625 OF 2013



      ::: Uploaded on - 02/03/2019                 ::: Downloaded on - 22/03/2019 01:22:26 :::
 kpd                                      2    / 2                      926-CAL-631-2018.doc

                                             WITH
                     COMPANY APPLICATION (L) NO. 687 OF 2018
                                              IN
                           COMPANY PETITION NO. 625 OF 2013
                                             WITH
                     COMPANY APPLICATION (L) NO. 688 OF 2018
                                              IN
                           COMPANY PETITION NO. 625 OF 2013

Mr. Yogesh Bhoge instructed by Jurisperitus Mumbai for the Original Petitioner i.e.
Sicom Ltd. In CAL-631-18, 632-2018, 528-2018 and 688-2018.
Mr. J.P.Sen, Senior Advocate alongwith Mr. Prakhar Parekh, Mr. Kyrus Modi and
Mr. Bhavin Shah instructed by M/s. Rashmikant and Partners for the Applicants in
CA-528-2018, 586-2018, CAL-631-2018, 632-2018, 687-2018, 688-2018 and 589-
2018.
Mr. Rahul Narichania, Senior Advocate alongwith Mr. Prathamesh Kamat and Ms.
Prachi Badani instructed by M/s. Pravin Mehta and Mithi & Co. for Respondent
No.2.
Mr. Dharmesh Kotadia alongwith Ms. Bijal Vora instructed by Clove Legal for
Respondent No.3.
Mr. Yunus Memon alongwithMr. Navid Memon instructed by Sandhya Memon for
Respondent No.4 - Allahabad Bank.
Dr. Mustafa, Senior Advocate alongwith Mr. Gaurav Mehta and Mr. Saurabh
Utangale instructed by Mr. Tushar Goradia for Respondent No.6.
Mr. Dharmesh Kotadia alongwith Ms. Bijal Vora instructed by Clove Legal for
Respondent No.8.


                                       CORAM : S.J. KATHAWALLA, J.

DATED : 27th FEBRUARY, 2019 P.C.:

Parties desirous of filing Affidavit/s may do so on or before 20 th March, 2019. Stand over to 20th March, 2019, in the morning session.
( S.J.KATHAWALLA, J. ) ::: Uploaded on - 02/03/2019 ::: Downloaded on - 22/03/2019 01:22:26 :::