Bombay High Court
Indore Treasure Island Pvt Ltd (Itipl) vs The Official Liquidator Of ... on 27 February, 2019
Author: S.J. Kathawalla
Bench: S.J. Kathawalla
kpd 1 / 2 926-CAL-631-2018.doc
IN THE HIGH COURT OF JUDICATURE AT BOMBAY
ORDINARY ORIGINAL CIVIL JURISDICTION
COMPANY APPLICATION (L) NO. 631 OF 2018
IN
COMPANY APPLICATION NO. 528 OF 2018
IN
COMPANY PETITION NO. 625 OF 2013
Indore Treasure Island Private Limited ... Applicant
Versus
The Official Liquidator of High Court and others ... Respondents
WITH
COMPANY APPLICATION NO. 528 OF 2018
IN
COMPANY PETITION NO. 625 OF 2013
WITH
COMPANY APPLICATION NO. 586 OF 2018
IN
COMPANY PETITION NO. 487 OF 2014
WITH
COMPANY APPLICATION (L) NO. 589 OF 2018
IN
COMPANY PETITION NO. 487 OF 2014
WITH
COMPANY APPLICATION (L) NO. 632 OF 2018
IN
COMPANY APPLICATION NO. 528 OF 2018
IN
COMPANY PETITION NO. 625 OF 2013
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kpd 2 / 2 926-CAL-631-2018.doc
WITH
COMPANY APPLICATION (L) NO. 687 OF 2018
IN
COMPANY PETITION NO. 625 OF 2013
WITH
COMPANY APPLICATION (L) NO. 688 OF 2018
IN
COMPANY PETITION NO. 625 OF 2013
Mr. Yogesh Bhoge instructed by Jurisperitus Mumbai for the Original Petitioner i.e.
Sicom Ltd. In CAL-631-18, 632-2018, 528-2018 and 688-2018.
Mr. J.P.Sen, Senior Advocate alongwith Mr. Prakhar Parekh, Mr. Kyrus Modi and
Mr. Bhavin Shah instructed by M/s. Rashmikant and Partners for the Applicants in
CA-528-2018, 586-2018, CAL-631-2018, 632-2018, 687-2018, 688-2018 and 589-
2018.
Mr. Rahul Narichania, Senior Advocate alongwith Mr. Prathamesh Kamat and Ms.
Prachi Badani instructed by M/s. Pravin Mehta and Mithi & Co. for Respondent
No.2.
Mr. Dharmesh Kotadia alongwith Ms. Bijal Vora instructed by Clove Legal for
Respondent No.3.
Mr. Yunus Memon alongwithMr. Navid Memon instructed by Sandhya Memon for
Respondent No.4 - Allahabad Bank.
Dr. Mustafa, Senior Advocate alongwith Mr. Gaurav Mehta and Mr. Saurabh
Utangale instructed by Mr. Tushar Goradia for Respondent No.6.
Mr. Dharmesh Kotadia alongwith Ms. Bijal Vora instructed by Clove Legal for
Respondent No.8.
CORAM : S.J. KATHAWALLA, J.
DATED : 27th FEBRUARY, 2019 P.C.:
Parties desirous of filing Affidavit/s may do so on or before 20 th March, 2019. Stand over to 20th March, 2019, in the morning session.
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