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[Cites 0, Cited by 0] [Section 18(2)] [Section 18] [Entire Act]

State of Rajasthan - Subsection

Section 18(2)(a) in The Rajasthan Weights and Measures (Enforcement) Rules, 1959

(a)petrol or fuel vehicles, weighbridges, doremant platform machines and such other instruments as may be specified in this behalf by the Superintendent, and