Rajasthan High Court - Jodhpur
Sanjay Kumar Purohit & Ors vs State Of Raj. & Ors on 15 January, 2009
Author: Prakash Tatia
Bench: Prakash Tatia
1 of 44
SBCWP No.2579/2009 &
connected cases of Vidhyarthi Mitra
IN THE HIGH COURT OF JUDICATURE FOR
RAJASTHAN AT JODHPUR.
:::
ORDER
S.B.Civil Writ Petition DEVENDRA KUMAR & ORS Vs. STATE 1 No. 2579/2009 OF RAJ. & ORS S.B.Civil Writ Petition SMT. MAINA KANWAR & ORS Vs. 2 No. 2770/2009 STATE OF RAJ. & ORS S.B.Civil Writ Petition HAR PAL & ORS Vs. STATE OF RAJ. & 3 No. 2849/2009 ORS S.B.Civil Writ Petition MOHAN LAL KUMHAR & ORS Vs. 4 No. 2852/2009 STATE OF RAJ. & ORS S.B.Civil Writ Petition BHAGIRATH & ORS Vs. STATE OF 5 No. 2858/2009 RAJ. & ORS S.B.Civil Writ Petition BHAGWAT SINGH & ORS Vs. STATE 6 No. 2907/2009 OF RAJ. & ORS S.B.Civil Writ Petition GORDHAN LAL & ORS Vs. STATE OF 7 No. 2929/2009 RAJ. & ORS S.B.Civil Writ Petition HARI PRASAD VYAS & ORS Vs. 8 No. 2976/2009 STATE OF RAJ. & ORS S.B.Civil Writ Petition SMT. KIRAN & ORS Vs. STATE OF 9 No. 2987/2009 RAJ. & ORS S.B.Civil Writ Petition SANTOSH BHASKAR AND ORS. Vs. 10 No. 3015/2009 STATE OF RAJ. & ORS S.B.Civil Writ Petition VISHAL RAM Vs. STATE OF RAJ. & 11 No. 3016/2009 ORS S.B.Civil Writ Petition GAUTAMCHAND & ORS. Vs. STATE OF 12 No. 3017/2009 RAJ. & ORS 2 of 44 SBCWP No.2579/2009 & connected cases of Vidhyarthi Mitra S.B.Civil Writ Petition RAJKUMAR & ORS. Vs. STATE OF RAJ. 13
No. 3018/2009 & ORS S.B.Civil Writ Petition SHIV SHANKAR SUTHAR & ORS Vs. 14 No. 3020/2009 STATE & ORS.
S.B.Civil Writ Petition PRAKASH CHANDRA LOOR & ANR. 15
No. 3029/2009 Vs. STAT E & ORS
S.B.Civil Writ Petition
16 LOKESH PURBIA Vs. STAT E & ORS
No. 3030/2009
S.B.Civil Writ Petition BHURA RAM MEGHWAL Vs. STATE OF 17 No. 3040/2009 RAJ. & ORS S.B.Civil Writ Petition JAGDISH & ORS Vs. STATE OF RAJ. & 18 No. 3042/2009 ORS S.B.Civil Writ Petition RAMESH KUMAR & ORS Vs. STATE 19 No. 3049/2009 OF RAJ. & ORS S.B.Civil Writ Petition MOMTA RAM & ORS Vs. STATE OF 20 No. 3050/2009 RAJ. & ORS S.B.Civil Writ Petition SURESH KUMAR BHATI & ORS Vs. 21 No. 3053/2009 STATE OF RAJ. & ORS S.B.Civil Writ Petition DINESH VYAS & ORS Vs. STATE OF 22 No. 3054/2009 RAJ. & ORS S.B.Civil Writ Petition DALPAT SINGH & ORS Vs. STATE OF 23 No. 3062/2009 RAJ. & ORS S.B.Civil Writ Petition VINOD KUMAR & ORS Vs. STATE OF 24 No. 3065/2009 RAJ. & ORS S.B.Civil Writ Petition MOHD. SHARIF & ORS Vs. STATE OF 25 No. 3067/2009 RAJ. & ORS S.B.Civil Writ Petition RAJKUMAR TOLAMBIA & ORS Vs. 26 No. 3068/2009 STATE OF RAJ. & ORS S.B.Civil Writ Petition LALA RAM & ORS Vs. STATE OF RAJ. 27
No. 3070/2009 & ORS
3 of 44
SBCWP No.2579/2009 &
connected cases of Vidhyarthi Mitra S.B.Civil Writ Petition BANSHI LAL Vs. STATE OF RAJ. & 28 No. 3076/2009 ORS S.B.Civil Writ Petition HAMEERA RAM Vs. STATE OF RAJ. & 29 No. 3077/2009 ORS S.B.Civil Writ Petition BHAGWAN DAN Vs. STATE OF RAJ. & 30 No. 3078/2009 ORS S.B.Civil Writ Petition BHERA RAM BISHNOI Vs. STATE OF 31 No. 3079/2009 RAJ. & ORS S.B.Civil Writ Petition LALIT SHARMA Vs. STATE OF RAJ. & 32 No. 3080/2009 ORS S.B.Civil Writ Petition NAND KISHORE DAVE & ORS Vs. 33 No. 3081/2009 STATE OF RAJ. & ORS S.B.Civil Writ Petition RUGNATH RAM BISHNOI & ORS Vs. 34 No. 3084/2009 STATE OF RAJ. & ORS S.B.Civil Writ Petition BHAGIRATH PRAJAPAT Vs. STATE OF 35 No. 3085/2009 RAJ. & ORS S.B.Civil Writ Petition 36 AMBA RAM Vs. STATE OF RAJ. & ORS No. 3089/2009 S.B.Civil Writ Petition BHANWAR LAL Vs. STATE OF RAJ. & 37 No. 3090/2009 ORS S.B.Civil Writ Petition AKHLAKH MOHAMMED SHEKH & ORS 38 No. 3091/2009 Vs. STATE OF RAJ. & ORS S.B.Civil Writ Petition 39 SUJA RAM Vs. STATE OF RAJ. & ORS No. 3092/2009 S.B.Civil Writ Petition 40 JAVA RAM Vs. STATE OF RAJ. & ORS No. 3093/2009 S.B.Civil Writ Petition 41 BUTA RAM Vs. STATE OF RAJ. & ORS No. 3094/2009 S.B.Civil Writ Petition CHANDAN SINGH Vs. STATE OF RAJ. & 42 No. 3095/2009 ORS 4 of 44 SBCWP No.2579/2009 & connected cases of Vidhyarthi Mitra S.B.Civil Writ Petition NARAYAN RAM Vs. STATE OF RAJ. & 43 No. 3096/2009 ORS S.B.Civil Writ Petition NARANA RAM Vs. STATE OF RAJ. & 44 No. 3097/2009 ORS S.B.Civil Writ Petition ARJUN SINGH Vs. STATE OF RAJ. & 45 No. 3098/2009 ORS S.B.Civil Writ Petition GOPAL SINGH Vs. STATE OF RAJ. & 46 No. 3099/2009 ORS S.B.Civil Writ Petition 47 RANA RAM Vs. STATE OF RAJ. & ORS No. 3100/2009 S.B.Civil Writ Petition SAHDEV RAM & ORS Vs. STATE OF 48 No. 3101/2009 RAJ. & ORS S.B.Civil Writ Petition PRADEEP SINGH & ORS Vs. STATE 49 No. 3102/2009 OF RAJ. & ORS S.B.Civil Writ Petition MAHIRAM VISHNOI & ORS Vs. STATE 50 No. 3104/2009 OF RAJ. & ORS S.B.Civil Writ Petition DILIP KUMAR Vs. STATE OF RAJ. & 51 No. 3105/2009 ORS S.B.Civil Writ Petition CHAMPA LAL Vs. STATE OF RAJ. & 52 No. 3106/2009 ORS S.B.Civil Writ Petition ASHOK KUMAR PANWAR Vs. STATE 53 No. 3108/2009 OF RAJ. & ORS S.B.Civil Writ Petition 54 MEENA Vs. STATE OF RAJ. & ORS No. 3109/2009 S.B.Civil Writ Petition JAI NARAYAN & ORS Vs. STATE OF 55 No. 3111/2009 RAJ. & ORS S.B.Civil Writ Petition PREM RAJ LAKHARA & ORS Vs. 56 No. 3112/2009 STATE OF RAJ. & ORS S.B.Civil Writ Petition GOVIND PRASAD TEJASVI & ORS Vs. 57 No. 3114/2009 STATE OF RAJ. & ORS 5 of 44 SBCWP No.2579/2009 & connected cases of Vidhyarthi Mitra S.B.Civil Writ Petition JAGDISH PRASAD & ORS Vs. STATE 58 No. 3115/2009 OF RAJ. & ORS S.B.Civil Writ Petition DEO KISHAN TEJI Vs. STATE OF RAJ. 59
No. 3117/2009 & ORS
S.B.Civil Writ Petition
60 SMT. SUA Vs. STATE OF RAJ. & ORS
No. 3122/2009
S.B.Civil Writ Petition UDAIRAJ & ORS Vs. STATE OF RAJ. & 61 No. 3123/2009 ORS S.B.Civil Writ Petition NAVEEN KUMAR & ORS Vs. STATE 62 No. 3124/2009 OF RAJ. & ORS S.B.Civil Writ Petition ASHOK KUMAR & ORS Vs. STATE OF 63 No. 3128/2009 RAJ. & ORS S.B.Civil Writ Petition MANGU SINGH & ORS Vs. STATE OF 64 No. 3130/2009 RAJ. & ORS S.B.Civil Writ Petition PEMA RAM & ORS Vs. STATE OF RAJ. 65
No. 3131/2009 & ORS S.B.Civil Writ Petition KISHANA RAM & ORS Vs. STATE OF 66 No. 3132/2009 RAJ. & ORS S.B.Civil Writ Petition PRADEEP KUMAR CHOURASIYA & 67 No. 3133/2009 ORS Vs. STATE OF RAJ. & ORS S.B.Civil Writ Petition DINESH KUMAR GAUTAM & ORS Vs. 68 No. 3134/2009 STATE OF RAJ. & ORS S.B.Civil Writ Petition VIKRAM SINGH Vs. STATE OF RAJ. & 69 No. 3135/2009 ORS S.B.Civil Writ Petition LAXMINARAYAN LAVVANSHI & ORS 70 No. 3136/2009 Vs. STATE OF RAJ. & ORS S.B.Civil Writ Petition MADAN LAL GARG Vs. STATE OF RAJ. 71
No. 3149/2009 & ORS S.B.Civil Writ Petition JAI KISHAN & ORS Vs. STATE OF 72 No. 3150/2009 RAJ. & ORS 6 of 44 SBCWP No.2579/2009 & connected cases of Vidhyarthi Mitra S.B.Civil Writ Petition MAG SINGH Vs. STATE OF RAJ. & 73 No. 3151/2009 ORS S.B.Civil Writ Petition CHAMPA LAL & ANR Vs. STATE OF 74 No. 3153/2009 RAJ. & ORS S.B.Civil Writ Petition LALA RAM CHOUDHARY & ORS Vs. 75 No. 3154/2009 STATE OF RAJ. & ORS S.B.Civil Writ Petition PRAHALAD RAM BHATI & ORS Vs. 76 No. 3155/2009 STATE OF RAJ. & ORS S.B.Civil Writ Petition SAMPAT LAL JAT & ORS Vs. STATE 77 No. 3156/2009 OF RAJ. & ORS S.B.Civil Writ Petition DEEPAK SINGH & ORS Vs. STATE OF 78 No. 3157/2009 RAJ. & ORS S.B.Civil Writ Petition SANJAY KUMAR SHARMA & ORS Vs. 79 No. 3158/2009 STATE OF RAJ. & ORS S.B.Civil Writ Petition GAUTAMCHAND DAIYA & ORS Vs. 80 No. 3159/2009 STATE OF RAJ. & ORS S.B.Civil Writ Petition OM PRAKASH BISHNOI & ORS Vs. 81 No. 3161/2009 SHRI SHIRISH S.B.Civil Writ Petition NARAYAN LAL MEENA & ORS Vs. 82 No. 3162/2009 STATE OF RAJ. & ORS S.B.Civil Writ Petition SHIVDAS VAISHNAV & ORS Vs. STATE 83 No. 3163/2009 OF RAJ. & ORS S.B.Civil Writ Petition RAJENDRA KUMAR RAGHAWAT & 84 No. 3164/2009 ORS Vs. STATE OF RAJ. & ORS S.B.Civil Writ Petition MAHANDER SINGH Vs. STATE OF RAJ. 85
No. 3166/2009 & ORS S.B.Civil Writ Petition MANOJ KUMAR Vs. STATE OF RAJ. & 86 No. 3167/2009 ORS S.B.Civil Writ Petition LALIT KUMAR Vs. STATE OF RAJ. & 87 No. 3168/2009 ORS 7 of 44 SBCWP No.2579/2009 & connected cases of Vidhyarthi Mitra S.B.Civil Writ Petition 88 RODI LAL Vs. STATE OF RAJ. & ORS No. 3169/2009 S.B.Civil Writ Petition OMA RAM CHOUDHARY & ORS. Vs. 89 No. 3177/2009 STAT E & ORS S.B.Civil Writ Petition RAKESH & ORS Vs. STATE OF RAJ. & 90 No. 3178/2009 ORS S.B.Civil Writ Petition 91 MANA RAM Vs. STATE OF RAJ. & ORS No. 3179/2009 S.B.Civil Writ Petition AMAN BUDANIA Vs. STATE OF RAJ. & 92 No. 3181/2009 ORS S.B.Civil Writ Petition SMT. SUNITA RANI Vs. STATE OF RAJ. 93
No. 3183/2009 & ORS S.B.Civil Writ Petition WALA RAM PRAJAPAT Vs. STATE OF 94 No. 3187/2009 RAJ. & ORS S.B.Civil Writ Petition DILEEP SINGH Vs. STATE OF RAJ. & 95 No. 3189/2009 ORS S.B.Civil Writ Petition DHIRENDRA KUMAR JOSHI Vs. STATE 96 No. 3191/2009 OF RAJ. & ORS S.B.Civil Writ Petition HARISH KUMAR & ORS Vs. STATE OF 97 No. 3193/2009 RAJ. & ORS S.B.Civil Writ Petition AMREKHA & ORS Vs. STATE OF RAJ. 98
No. 3194/2009 & ORS S.B.Civil Writ Petition SMT. POOJA PAREEK Vs. STATE OF 99 No. 3195/2009 RAJ. & ORS S.B.Civil Writ Petition BHERA RAM & ORS Vs. STATE OF 100 No. 3196/2009 RAJ. & ORS S.B.Civil Writ Petition HARMEET KAUR Vs. STATE OF RAJ. & 101 No. 3197/2009 ORS S.B.Civil Writ Petition JAGDISH KUMAR MEENA Vs. STATE 102 No. 3200/2009 OF RAJ. & ORS 8 of 44 SBCWP No.2579/2009 & connected cases of Vidhyarthi Mitra S.B.Civil Writ Petition MAHESH KUMAR Vs. STATE OF RAJ. & 103 No. 3212/2009 ORS S.B.Civil Writ Petition SAITANA RAM & ORS Vs. STATE OF 104 No. 3268/2009 RAJ. & ORS S.B.Civil Writ Petition RAM KRISHAN RANKAWAT Vs. STATE 105 No. 3269/2009 OF RAJ. & ORS S.B.Civil Writ Petition ANUPRIYA VYAS & ORS Vs. STATE 106 No. 3270/2009 OF RAJ. & ORS S.B.Civil Writ Petition BABU LAL & ANR Vs. STATE OF RAJ. 107
No. 3271/2009 & ORS S.B.Civil Writ Petition ATAI KHAN & ORS Vs. STATE OF RAJ. 108
No. 3272/2009 & ORS S.B.Civil Writ Petition JALAM SINGH & ORS. Vs. STATE & 109 No. 3274/2009 ORS.
S.B.Civil Writ Petition MADAN LAL PARIHAR & ORS. Vs. 110 No. 3275/2009 STATE OF RAJASTHAN & ORS. S.B.Civil Writ Petition JASWANT SINGH Vs. STATE OF RAJ. & 111 No. 3279/2009 ORS S.B.Civil Writ Petition RAFEEK MOHAMMED & ORS Vs. 112 No. 3280/2009 STATE OF RAJ. & ORS S.B.Civil Writ Petition KANHAIYA LAL GARG & ORS Vs. 113 No. 3281/2009 STATE OF RAJ. & ORS S.B.Civil Writ Petition BALDEVB VYAS Vs. STATE OF RAJ. & 114 No. 3283/2009 ORS S.B.Civil Writ Petition JAGDISH & ORS. Vs. STATE OF 115 No. 3285/2009 RAJASTHAN & ORS.
S.B.Civil Writ Petition LAXMAN SINGH Vs. STATE OF RAJ. & 116 No. 3290/2009 ORS S.B.Civil Writ Petition BHANWAR SINGH Vs. STATE OF RAJ. 117
No. 3291/2009 & ORS
9 of 44
SBCWP No.2579/2009 &
connected cases of Vidhyarthi Mitra S.B.Civil Writ Petition BHAGWAN SINGH Vs. STATE OF RAJ. 118
No. 3292/2009 & ORS S.B.Civil Writ Petition KISHORE SINGH Vs. STATE OF RAJ. & 119 No. 3293/2009 ORS S.B.Civil Writ Petition SMT. ABHILASHA Vs. STATE OF RAJ. & 120 No. 3295/2009 ORS S.B.Civil Writ Petition PRATHAVI SINGH Vs. STATE OF RAJ. 121
No. 3296/2009 & ORS S.B.Civil Writ Petition ASHOK SINGH Vs. STATE OF RAJ. & 122 No. 3297/2009 ORS S.B.Civil Writ Petition KANNA SINGH Vs. STATE OF RAJ. & 123 No. 3298/2009 ORS S.B.Civil Writ Petition USHA RAWAT Vs. STATE OF RAJ. & 124 No. 3299/2009 ORS S.B.Civil Writ Petition PRAVEEN KUMAR Vs. STATE OF RAJ. 125
No. 3300/2009 & ORS S.B.Civil Writ Petition NARAYAN SINGH Vs. STATE OF RAJ. & 126 No. 3301/2009 ORS S.B.Civil Writ Petition VIJAY GOPAL Vs. STATE OF RAJ. & 127 No. 3302/2009 ORS S.B.Civil Writ Petition RAJENDRA SINGH Vs. STATE OF RAJ. 128
No. 3304/2009 & ORS S.B.Civil Writ Petition VANA RAM & ORS Vs. STATE OF RAJ. 129
No. 3305/2009 & ORS S.B.Civil Writ Petition MANISH TIWARI Vs. STATE OF RAJ. & 130 No. 3306/2009 ORS S.B.Civil Writ Petition KULDEEP MENARIA & ORS Vs. STATE 131 No. 3307/2009 OF RAJ. & ORS S.B.Civil Writ Petition ANOP SINGH Vs. STATE OF RAJ. & 132 No. 3308/2009 ORS 10 of 44 SBCWP No.2579/2009 & connected cases of Vidhyarthi Mitra S.B.Civil Writ Petition SHRAWAN SINGH Vs. STATE OF RAJ. 133
No. 3309/2009 & ORS S.B.Civil Writ Petition RANJEET SINGH CHOUHAN Vs. STATE 134 No. 3310/2009 OF RAJ. & ORS S.B.Civil Writ Petition DILAWAR SINGH Vs. STATE OF RAJ. & 135 No. 3311/2009 ORS S.B.Civil Writ Petition 136 LAXMI DEVI Vs. STATE OF RAJ. & ORS No. 3312/2009 S.B.Civil Writ Petition RAJNI SHARMA Vs. STATE OF RAJ. & 137 No. 3313/2009 ORS S.B.Civil Writ Petition GIRDHARI RAM Vs. THE STATE OF 138 No. 3314/2009 RAJ .AND ORS.
S.B.Civil Writ Petition NARENDRA JALWANI Vs. THE STATE 139 No. 3315/2009 OF RAJ .AND ORS.
S.B.Civil Writ Petition ARUN KUMAR Vs. STATE OF RAJ. & 140 No. 3316/2009 ORS S.B.Civil Writ Petition SATISH CHANDRA Vs. STATE OF RAJ. 141
No. 3317/2009 & ORS S.B.Civil Writ Petition SHIVRAJ JINGAR Vs. STATE OF RAJ. & 142 No. 3319/2009 ORS S.B.Civil Writ Petition MANGI LAL VISHNOI Vs. STATE OF 143 No. 3320/2009 RAJ. & ORS S.B.Civil Writ Petition GAJENDRA SINGH Vs. STATE OF 144 No. 3321/2009 RAJASTHAN & ORS.
S.B.Civil Writ Petition VANA RAM CHOUDHARY Vs. STATE 145 No. 3322/2009 OF RAJ. & ORS S.B.Civil Writ Petition MEGH SINGH Vs. STATE OF RAJ. & 146 No. 3323/2009 ORS S.B.Civil Writ Petition ANIL KUMAR TIWARI Vs. THE STATE OF 147 No. 3324/2009 RAJ .AND ORS.
11 of 44 SBCWP No.2579/2009 & connected cases of Vidhyarthi Mitra S.B.Civil Writ Petition MAHAVEER PRASAD Vs. STATE OF 148 No. 3325/2009 RAJ. & ORS S.B.Civil Writ Petition BHERU SINGH Vs. STATE OF RAJ. & 149 No. 3326/2009 ORS S.B.Civil Writ Petition BHANWAR SINGH Vs. STATE OF RAJ. 150
No. 3327/2009 & ORS S.B.Civil Writ Petition KRISHANPAL SINGH & ORS Vs. 151 No. 3328/2009 STATE OF RAJ. & ORS S.B.Civil Writ Petition RAJENDRA SINGH Vs. STATE OF RAJ. 152
No. 3329/2009 & ORS S.B.Civil Writ Petition SATISH KUMAR Vs. STATE OF RAJ. & 153 No. 3330/2009 ORS S.B.Civil Writ Petition PRATHVIRAJ CHOUHAN & ORS Vs. 154 No. 3333/2009 STATE OF RAJ. & ORS S.B.Civil Writ Petition MADHUSUDAN SUKHWAL Vs. STATE 155 No. 3334/2009 OF RAJ. & ORS S.B.Civil Writ Petition RATAN LAL SHARMA Vs. STATE OF 156 No. 3335/2009 RAJ. & ORS S.B.Civil Writ Petition SATYA NARAYAN SHARMA Vs. STATE 157 No. 3336/2009 OF RAJ. & ORS S.B.Civil Writ Petition SUNITA BHAT Vs. STATE OF RAJ. & 158 No. 3337/2009 ORS S.B.Civil Writ Petition SURESH CHANDRA KHATIK Vs. STATE 159 No. 3338/2009 OF RAJ. & ORS S.B.Civil Writ Petition NEMI CHAND Vs. STATE OF RAJ. & 160 No. 3343/2009 ORS S.B.Civil Writ Petition HUKMA RAM Vs. STATE OF RAJ. & 161 No. 3344/2009 ORS S.B.Civil Writ Petition ASHOK SINGH Vs. STATE OF RAJ. & 162 No. 3345/2009 ORS 12 of 44 SBCWP No.2579/2009 & connected cases of Vidhyarthi Mitra S.B.Civil Writ Petition BHANWAR LAL PALIWAL Vs. STATE 163 No. 3346/2009 OF RAJ. & ORS S.B.Civil Writ Petition BHOM SINGH Vs. STATE OF 164 No. 3347/2009 RAJASTHAN & ORS.
S.B.Civil Writ Petition PRAKASH CHANDRA Vs. STATE OF 165 No. 3348/2009 RAJ. & ORS S.B.Civil Writ Petition NAVRATANMAL Vs. STATE OF RAJ. & 166 No. 3349/2009 ORS S.B.Civil Writ Petition SWATI JAIN Vs. STATE OF RAJASTHAN 167 No. 3350/2009 & ORS.
S.B.Civil Writ Petition AJAY SINGH RATHORE Vs. STATE & 168 No. 3351/2009 ORS.
S.B.Civil Writ Petition DEVI LAL JAT & ORS Vs. STATE OF 169 No. 3352/2009 RAJ. & ORS S.B.Civil Writ Petition KAILASH JOSHI & ORS Vs. STATE OF 170 No. 3353/2009 RAJ. & ORS S.B.Civil Writ Petition TULCHHA RAM & ORS Vs. STATE OF 171 No. 3354/2009 RAJ. & ORS S.B.Civil Writ Petition SMT. POOJA UPADHYAY Vs. STATE 172 No. 3355/2009 OF RAJ. & ORS S.B.Civil Writ Petition 173 RAM SINGH & ORS. Vs. STATE & ORS. No. 3356/2009
S.B.Civil Writ Petition RATAN LAL & ANOTHERS Vs. STATE & 174 No. 3357/2009 ORS.
S.B.Civil Writ Petition RAMESH KUMAR & ORS. Vs. STATE & 175 No. 3358/2009 ORS.
S.B.Civil Writ Petition 176 AASU RAM & ORS. Vs. STATE & ORS. No. 3359/2009
S.B.Civil Writ Petition PURSHOTTAM LAL SHARMA & ORS. Vs. 177 No. 3360/2009 STATE OF RAJ. & ORS.
13 of 44 SBCWP No.2579/2009 & connected cases of Vidhyarthi Mitra S.B.Civil Writ Petition DIMPLE PURBIA & ORS Vs. STATE OF 178 No. 3361/2009 RAJ. & ORS S.B.Civil Writ Petition HUKMA RAM & ORS Vs. STATE OF 179 No. 3362/2009 RAJ. & ORS S.B.Civil Writ Petition PRADEEP BISHNOI & ORS Vs. STATE 180 No. 3363/2009 OF RAJ. & ORS S.B.Civil Writ Petition BANSHI LAL & ORS Vs. STATE OF 181 No. 3364/2009 RAJ. & ORS S.B.Civil Writ Petition JASA RAM LAKHARA & ORS Vs. 182 No. 3365/2009 STATE OF RAJ. & ORS S.B.Civil Writ Petition 183 ABDUL VAHAB Vs. STATE & ORS.
No. 3366/2009
S.B.Civil Writ Petition RAJENDRA KUMAR & ORS Vs. STATE 184 No. 3367/2009 OF RAJ. & ORS S.B.Civil Writ Petition NARPAT SINGH RAJPUROHIT Vs. 185 No. 3368/2009 STATE & ORS S.B.Civil Writ Petition BHAIR SINGH & ORS. Vs. THE RAJ. 186 No. 3370/2009 STATE OF RAJ. AND ORS. S.B.Civil Writ Petition SHANKAR SINGH & ORS Vs. STATE 187 No. 3371/2009 OF RAJ. & ORS S.B.Civil Writ Petition DEVI SINGH & ORS. Vs. STATE OF RAJ. 188
No. 3372/2009 & ORS.
S.B.Civil Writ Petition MATADEEN SARAN & ORS Vs. STATE 189 No. 3373/2009 OF RAJ. & ORS S.B.Civil Writ Petition PRADEEP KUMAR SONI & ORS Vs. 190 No. 3374/2009 STATE OF RAJ. & ORS S.B.Civil Writ Petition RAJU DAS AND ORS. Vs. THE RAJ. 191 No. 3375/2009 STATE OF RAJ. AND ORS. S.B.Civil Writ Petition MANISH KUMAR & ORS. Vs. STATE & 192 No. 3376/2009 ORS.
14 of 44 SBCWP No.2579/2009 & connected cases of Vidhyarthi Mitra S.B.Civil Writ Petition MUKESH KUMAR & ORS. Vs. STATE OF 193 No. 3377/2009 RAJ. & ORS.
S.B.Civil Writ Petition CHANDRA PRAKASH GEHLOT & ORS. 194
No. 3378/2009 Vs. STATE & ORS.
S.B.Civil Writ Petition DEVI LAL REGAR & ORS. Vs. STATE & 195 No. 3380/2009 ORS.
S.B.Civil Writ Petition DUDHA RAM & ANR Vs. STATE OF 196 No. 3381/2009 RAJ. & ORS S.B.Civil Writ Petition SUNIL KUMAR & ORS Vs. STATE OF 197 No. 3382/2009 RAJ. & ORS S.B.Civil Writ Petition 198 NENA RAM Vs. STATE & ORS.
No. 3383/2009
S.B.Civil Writ Petition JAGDISH & ORS. Vs. STATE OF RAJ. & 199 No. 3385/2009 ORS.
S.B.Civil Writ Petition MEHARA RAM GOYAL & ORS Vs. 200 No. 3386/2009 STATE OF RAJ. & ORS S.B.Civil Writ Petition BHAWANI SHANKAR & ORS Vs. 201 No. 3388/2009 STATE OF RAJ. & ORS S.B.Civil Writ Petition 202 PARVATI & ORS. Vs. STATE & ORS. No. 3389/2009
S.B.Civil Writ Petition DASHARATH SINGH JHALA & ORS. Vs. 203 No. 3391/2009 STATE OF RAJ. & ORS. S.B.Civil Writ Petition NARAYAN SINGH RATHORE & ORS 204 No. 3392/2009 Vs. STATE OF RAJ. & ORS S.B.Civil Writ Petition FARSA RAM & ORS Vs. STATE OF 205 No. 3394/2009 RAJ. & ORS S.B.Civil Writ Petition SUMER RAM MUNDEL Vs. STATE OF 206 No. 3395/2009 RAJ. & ORS S.B.Civil Writ Petition MAJOR SINGH Vs. STATE OF RAJ. & 207 No. 3396/2009 ORS 15 of 44 SBCWP No.2579/2009 & connected cases of Vidhyarthi Mitra S.B.Civil Writ Petition GANPAT RAM & ORS Vs. STATE OF 208 No. 3397/2009 RAJ. & ORS S.B.Civil Writ Petition GAURI SHANKAR & ORS Vs. STATE 209 No. 3398/2009 OF RAJ. & ORS S.B.Civil Writ Petition CHHOGA RAM & ORS Vs. STATE OF 210 No. 3399/2009 RAJ. & ORS S.B.Civil Writ Petition PRAVEEN KUMAR VYAS & ORS Vs. 211 No. 3400/2009 STATE OF RAJ. & ORS S.B.Civil Writ Petition CHAINA RAM & ORS Vs. STATE OF 212 No. 3401/2009 RAJ. & ORS S.B.Civil Writ Petition DEEPAK KUMAR & ORS Vs. STATE 213 No. 3402/2009 OF RAJ. & ORS S.B.Civil Writ Petition DINESH KUMAR SHARMA Vs. STATE & 214 No. 3403/2009 ORS.
S.B.Civil Writ Petition SURAJMAL BHAGORA & ORS. Vs. 215 No. 3404/2009 STATE & ORS.
S.B.Civil Writ Petition SAMEER BHATT & ORS. Vs. STATE & 216 No. 3405/2009 ORS.
S.B.Civil Writ Petition VIKRAM SINGH PANWAR & ORS. Vs. 217 No. 3406/2009 STATE & ORS.
S.B.Civil Writ Petition SANKALCHAND CHITARA Vs. STATE & 218 No. 3407/2009 ORS.
S.B.Civil Writ Petition DEVA RAM BALAI & ORS Vs. STATE 219 No. 3408/2009 OF RAJ. & ORS S.B.Civil Writ Petition SMT. SUMITRA DEVI & ORS Vs. 220 No. 3409/2009 STATE OF RAJ. & ORS S.B.Civil Writ Petition 221 ANIS AHMED & ANR. Vs. STATE & ORS. No. 3410/2009
S.B.Civil Writ Petition SHANKER LAL PARMAR Vs. STATE OF 222 No. 3411/2009 RAJ. & ORS 16 of 44 SBCWP No.2579/2009 & connected cases of Vidhyarthi Mitra S.B.Civil Writ Petition RAVISHANKAR TIWARI Vs. STATE OF 223 No. 3413/2009 RAJ. & ORS S.B.Civil Writ Petition SHRWAN RAM & ORS. Vs. STATE OF 224 No. 3414/2009 RAJ. & ORS.
S.B.Civil Writ Petition SUDHEERPAL SINGH Vs. THE STATE 225 No. 3415/2009 OF RAJ .AND ORS.
S.B.Civil Writ Petition JYOTI SEN & ORS. Vs. STATE OF RAJ. & 226 No. 3416/2009 ORS.
S.B.Civil Writ Petition LAXMI LAL KHATIK & ORS Vs. STATE 227 No. 3417/2009 OF RAJ. & ORS S.B.Civil Writ Petition DILIP SINGH Vs. STATE OF RAJ. & 228 No. 3418/2009 ORS S.B.Civil Writ Petition MADAN SINGH & ORS Vs. STATE OF 229 No. 3419/2009 RAJ. & ORS S.B.Civil Writ Petition GAJENDRA SINGH & ORS Vs. STATE 230 No. 3421/2009 OF RAJ. & ORS S.B.Civil Writ Petition CHANDAN MAL LOHAR & ORS. Vs. 231 No. 3422/2009 STATE & ORS.
S.B.Civil Writ Petition SOHAN LAL & ORS Vs. STATE OF 232 No. 3424/2009 RAJ. & ORS S.B.Civil Writ Petition MUKESH KUMAR DAVE & ORS Vs. 233 No. 3425/2009 STATE OF RAJ. & ORS S.B.Civil Writ Petition SHABEER HUSSAIN & ORS. Vs. STATE 234 No. 3426/2009 & ORS.
S.B.Civil Writ Petition MAHENDRA KUMAR KHATIK Vs. STATE 235 No. 3427/2009 & ORS.
S.B.Civil Writ Petition 236 MANJU DEVI Vs. STATE & ORS.
No. 3428/2009
S.B.Civil Writ Petition SURESH KUMAR SINWAR Vs. STATE 237 No. 3429/2009 OF RAJ. & ORS.
17 of 44 SBCWP No.2579/2009 & connected cases of Vidhyarthi Mitra S.B.Civil Writ Petition PRAHLAD KUMAR TELI & ORS Vs. 238 No. 3430/2009 STATE OF RAJ. & ORS S.B.Civil Writ Petition 239 BABU LAL Vs. STATE & ORS.
No. 3431/2009
S.B.Civil Writ Petition MANOJ KUMAR MEENA & ORS. Vs. 240 No. 3432/2009 STATE OF RAJ. & ORS. S.B.Civil Writ Petition ANIL KUMAR BARESA & ORS Vs. 241 No. 3433/2009 STATE OF RAJ. & ORS S.B.Civil Writ Petition KALU NATH YOGI & ORS Vs. STATE 242 No. 3434/2009 OF RAJ. & ORS S.B.Civil Writ Petition JAGDISH CHANDRA GURJAR & ORS 243 No. 3435/2009 Vs. STATE OF RAJ. & ORS S.B.Civil Writ Petition NARAYAN LAL & ORS. Vs. STATE OF 244 No. 3436/2009 RAJ. & ORS.
S.B.Civil Writ Petition HARI SINGH Vs. STATE OF RAJ. & 245 No. 3437/2009 ORS S.B.Civil Writ Petition GOPI LAL & ANR. Vs. STATE OF RAJ. & 246 No. 3438/2009 ORS.
S.B.Civil Writ Petition OM PRAKASH . AND ORS. Vs. THE RAJ. 247 No. 3439/2009 STATE OF RAJ. AND ORS. S.B.Civil Writ Petition DASHRATH CHARAN & ORS. Vs. STATE 248 No. 3440/2009 OF RAJ. & ORS.
S.B.Civil Writ Petition SANDEEP KUMAR SWAMI & ORS. Vs. 249 No. 3441/2009 STATE OF RAJ. & ORS. S.B.Civil Writ Petition TARA RAM SEN & ORS Vs. STATE OF 250 No. 3442/2009 RAJ. & ORS S.B.Civil Writ Petition 251 KUMARI JETHI Vs. STATE & ORS. No. 3444/2009
S.B.Civil Writ Petition DINESH KUMAR SUMAN & ORS. Vs. 252 No. 3445/2009 STATE OF RAJ. & ORS.
18 of 44 SBCWP No.2579/2009 & connected cases of Vidhyarthi Mitra S.B.Civil Writ Petition JAGDISH & ORS. Vs. STATE OF RAJ. & 253 No. 3446/2009 ORS.
S.B.Civil Writ Petition VINOD KUMAR & ORS Vs. STATE OF 254 No. 3447/2009 RAJ. & ORS S.B.Civil Writ Petition KANCHAN KANWAR & ORS. Vs. STATE 255 No. 3500/2009 OF RJASTHAN & ORS. S.B.Civil Writ Petition SMT. SANTOSH PAREEK Vs. STATE OF 256 No. 3501/2009 RJASTHAN & ORS.
S.B.Civil Writ Petition KUNDAN SINGH & ORS. Vs. STATE & 257 No. 3502/2009 ORS.
S.B.Civil Writ Petition 258 MOTI SINGH Vs. STATE & ORS.
No. 3503/2009
S.B.Civil Writ Petition 259 SAWAI RAM & ORS. Vs. STATE & ORS. No. 3504/2009
S.B.Civil Writ Petition MANJU DEVI & ORS. Vs. STATE OF 260 No. 3505/2009 RJASTHAN & ORS.
S.B.Civil Writ Petition SOHAN RAM & ORS Vs. STATE OF 261 No. 3506/2009 RAJ. & ORS S.B.Civil Writ Petition NEMA RAM & ORS Vs. STATE OF 262 No. 3508/2009 RAJ. & ORS S.B.Civil Writ Petition DINESH KUMAR & ORS Vs. STATE OF 263 No. 3509/2009 RAJ. & ORS S.B.Civil Writ Petition VEER SINGH MADIDA & ORS. Vs. 264 No. 3510/2009 STATE OF RAJ. & ORS. S.B.Civil Writ Petition ACHALA RAM Vs. THE RAJ. STATE OF 265 No. 3511/2009 RAJ. AND ORS.
S.B.Civil Writ Petition NARENDRA SINGH Vs. THE RAJ. STATE 266 No. 3512/2009 OF RAJ. AND ORS.
S.B.Civil Writ Petition AMAR CHANDA Vs. STATE OF RAJ. & 267 No. 3513/2009 ORS.
19 of 44 SBCWP No.2579/2009 & connected cases of Vidhyarthi Mitra S.B.Civil Writ Petition LALIT KUMAR & ORS. Vs. THE RAJ. 268 No. 3514/2009 STATE OF RAJ. AND ORS. S.B.Civil Writ Petition GAJENDRA KUMAR DADHICH Vs. 269 No. 3515/2009 STATE OF RAJ. & ORS. S.B.Civil Writ Petition DINESH KUMAR.AND ORS. Vs. STATE 270 No. 3516/2009 OF RAJ.AND ORS.
S.B.Civil Writ Petition PRITI TELAG Vs. STATE OF 271 No. 3517/2009 RAJASTHAN & ORS.
S.B.Civil Writ Petition RATAN & ORS. Vs. STATE OF 272 No. 3518/2009 RJASTHAN & ORS.
S.B.Civil Writ Petition HARVINDER SINGH & ORS Vs. STATE 273 No. 3519/2009 OF RAJASTHAN & ORS S.B.Civil Writ Petition GENDMAL MENARIA & ORS. Vs. STATE 274 No. 3520/2009 OF RAJASTHAN & ORS. S.B.Civil Writ Petition ROOPA RAM & ORS. Vs. STATE OF RAJ 275 No. 3521/2009 & ORS.
S.B.Civil Writ Petition MUKESH KUMAR & ORS. Vs. STATE OF 276 No. 3522/2009 RAJ. & ORS.
S.B.Civil Writ Petition ANIL KUNWAR & ORS Vs. STATE OF 277 No. 3523/2009 RAJ. & ORS S.B.Civil Writ Petition 278 PUKH RAJ AND ANR, Vs. STATE & ORS. No. 3524/2009
S.B.Civil Writ Petition SATPAL SINGH KARNOT & ORS. Vs. 279 No. 3525/2009 STATE OF RAJASTHAN & ORS. S.B.Civil Writ Petition SHNTI CHOUDHARY Vs. STATE OF RAJ. 280
No. 3526/2009 & ORS.
S.B.Civil Writ Petition MADAN LAL & ORS Vs. STATE OF RAJ. 281
No. 3527/2009 & ORS.
S.B.Civil Writ Petition TIKURAM RAM & ORS Vs. STATE OF 282 No. 3528/2009 RAJ. & ORS 20 of 44 SBCWP No.2579/2009 & connected cases of Vidhyarthi Mitra S.B.Civil Writ Petition DHARM PAL SINGH & ORS Vs. STATE 283 No. 3531/2009 OF RAJ. & ORS.
S.B.Civil Writ Petition 284 POONA RAM & ORS. Vs. STATE & ORS. No. 3532/2009
S.B.Civil Writ Petition 285 RUPA RAM Vs. STATE OF RAJ. & ORS. No. 3533/2009
S.B.Civil Writ Petition 286 JEEVAN RAM & ORS. Vs. STATE & ORS. No. 3534/2009
S.B.Civil Writ Petition KUMARI MANJU BENIWAL & ORS Vs. 287 No. 3535/2009 STATE OF RAJASTHAN & ORS S.B.Civil Writ Petition MANISH & ORS. Vs. STATE OF RAJ & 288 No. 3536/2009 ORS.
S.B.Civil Writ Petition SOHAN LAL MEGHWAL & ORS. Vs. 289 No. 3537/2009 STATE & ORS.
S.B.Civil Writ Petition DHARMA RAM & ORS Vs. STATE OF 290 No. 3539/2009 RAJ. & ORS S.B.Civil Writ Petition SANJAY SHARMA & ORS Vs. STATE 291 No. 3540/2009 OF RAJ. & ORS S.B.Civil Writ Petition RAJENDRA SUTHAR & ORS. Vs. STATE 292 No. 3541/2009 OF RAJ. & ORS.
S.B.Civil Writ Petition RAVI RAJ VYAS Vs. STATE OF 293 No. 3542/2009 RAJASTHAN & ORS.
S.B.Civil Writ Petition MATHURA LAL & ORS. Vs. STATE OF 294 No. 3543/2009 RAJ. & ORS.
S.B.Civil Writ Petition PRAHLAD RAM & ORS. Vs. STATE OF 295 No. 3544/2009 RAJ. & ORS.
S.B.Civil Writ Petition KAILASH KUMAR & ORS Vs. STATE OF 296 No. 3545/2009 RAJ. & ORS.
S.B.Civil Writ Petition SUDHIR KUMAR BHATT Vs. STATE OF 297 No. 3547/2009 RAJ. & ORS.
21 of 44 SBCWP No.2579/2009 & connected cases of Vidhyarthi Mitra S.B.Civil Writ Petition GOPAL LAL & ORS. Vs. STATE OF RAJ 298 No. 3548/2009 & ORS.
S.B.Civil Writ Petition KALU RAM MEENA & ORS Vs. STATE & 299 No. 3549/2009 ORS.
S.B.Civil Writ Petition 300 VEERAMA RAM Vs. STATE & ORS.
No. 3550/2009
S.B.Civil Writ Petition RAMESH KUMAR Vs. STATE OF 301 No. 3551/2009 RJASTHAN & ORS.
S.B.Civil Writ Petition DASHRATH LAL & ORS. Vs. STATE OF 302 No. 3552/2009 RJASTHAN & ORS.
S.B.Civil Writ Petition NARENDRA SINGH & ORS. Vs. STATE 303 No. 3553/2009 OF RJASTHAN & ORS. S.B.Civil Writ Petition RAJENDRA PRASAD &ORS. Vs. STATE 304 No. 3554/2009 OF RJASTHAN & ORS. S.B.Civil Writ Petition POONAMRANI & ORS Vs. STATE OF 305 No. 3555/2009 RAJASTHAN & ORS S.B.Civil Writ Petition MUKESH KUMAR & ORS. Vs. STATE OF 306 No. 3556/2009 RAJ. & ORS.
S.B.Civil Writ Petition RAMESHWAR LAL OND ORS Vs. STATE 307 No. 3557/2009 OF RAJ. & ORS.
S.B.Civil Writ Petition 308 LAL SINGH & ORS. Vs. STATE & ORS. No. 3558/2009
S.B.Civil Writ Petition NATHU RAM & ORS. Vs. STATE OF 309 No. 3560/2009 RJASTHAN & ORS.
S.B.Civil Writ Petition VED PRAKASH & ORS. Vs. STATE OF 310 No. 3562/2009 RAJASHTAN & ORS.
S.B.Civil Writ Petition DHANA RAN Vs. THE RAJ. STATE OF 311 No. 3563/2009 RAJ. AND ORS.
S.B.Civil Writ Petition PRAVEEN SINGH CHOUHAN & ORS. Vs. 312 No. 3565/2009 STATE OF RAJASTHAN & ORS.
22 of 44 SBCWP No.2579/2009 & connected cases of Vidhyarthi Mitra S.B.Civil Writ Petition JAGDISH PRASAD VISHNOI & ORS Vs. 313 No. 3566/2009 STATE OF RAJ. & ORS S.B.Civil Writ Petition VIKRAM SINGH & ORS Vs. STATE OF 314 No. 3567/2009 RAJ & ORS.
S.B.Civil Writ Petition LALIT KUMAR & ORS. Vs. STATE OF 315 No. 3568/2009 RAJASTHAN & ORS.
S.B.Civil Writ Petition HEMARAM & ORS Vs. STATE OF 316 No. 3569/2009 RAJASTHAN & ORS S.B.Civil Writ Petition ABDUL SATTAR Vs. STATE OF RAJ. & 317 No. 3570/2009 ORS.
S.B.Civil Writ Petition RAGHUVEER SINGH & ORS Vs. 318 No. 3571/2009 STATE OF RAJ. & ORS S.B.Civil Writ Petition BUDHA RAM & ORS. Vs. STATE OF 319 No. 3573/2009 RJASTHAN & ORS.
S.B.Civil Writ Petition JAI PRAKASH & ORS. Vs. STATE OF 320 No. 3574/2009 RAJ. & ORS.
S.B.Civil Writ Petition BINDU JOSHI & ORS Vs. STATE OF 321 No. 3575/2009 RAJ. & ORS S.B.Civil Writ Petition PAVAN KUMAR KALAL & ORS. Vs. 322 No. 3577/2009 STATE OF RAJASTHAN & ORS. S.B.Civil Writ Petition RAJENDRA SINGH Vs. STATE OF 323 No. 3578/2009 RJASTHAN & ORS.
S.B.Civil Writ Petition MALA RAM & ORS. Vs. STATE OF 324 No. 3580/2009 RAJASTHAN & ORS.
S.B.Civil Writ Petition MAHENDRA CHANDEL & ORS. Vs. 325 No. 3581/2009 STATE OF RAJASTHAN & ORS. S.B.Civil Writ Petition KANHAIYA LAL Vs. STATE OF 326 No. 3582/2009 RJASTHAN & ORS.
S.B.Civil Writ Petition DALPAT SINGH & ORS. Vs. STATE OF 327 No. 3583/2009 RJASTHAN & ORS.
23 of 44 SBCWP No.2579/2009 & connected cases of Vidhyarthi Mitra S.B.Civil Writ Petition MANDEEP SINGH & ORS. Vs. STATE OF 328 No. 3584/2009 RAJ & ORS.
S.B.Civil Writ Petition REKHA JINGAR & ORS. Vs. STATE OF 329 No. 3585/2009 RJASTHAN & ORS.
S.B.Civil Writ Petition RAMNIWAS SHARMA & ORS Vs. STATE 330 No. 3586/2009 OF RAJASTHAN & ORS S.B.Civil Writ Petition NANULAL BUJ & ORS. Vs. STATE OF 331 No. 3587/2009 RJASTHAN & ORS.
S.B.Civil Writ Petition ASHOK DADHICH & ORS Vs. STATE 332 No. 3588/2009 OF RAJ. & ORS S.B.Civil Writ Petition 333 KESAR DEVI & ANR. Vs. STAT E & ORS No. 3589/2009 S.B.Civil Writ Petition SHARWAN RAM BENIWAL & ORS. Vs. 334 No. 3590/2009 STATE OF RAJASTHAN & ORS. S.B.Civil Writ Petition ASHOK TAILOR & ORS Vs. STATE OF 335 No. 3591/2009 RAJ. & ORS S.B.Civil Writ Petition PUSHPA CHOUHAN & ORS. Vs. STATE 336 No. 3592/2009 OF RAJASTHAN & ORS. S.B.Civil Writ Petition M.S. KIRAN SHARMA & ORS. Vs. STATE 337 No. 3593/2009 OF RAJASTHAN & ORS. S.B.Civil Writ Petition DHOKAL RAM & ORS Vs. STATE OF 338 No. 3594/2009 RAJ. & ORS S.B.Civil Writ Petition SMT. INDRA & ORS. Vs. STATE OF 339 No. 3595/2009 RAJASTHAN & ORS.
S.B.Civil Writ Petition VINOD VYAS & ORS. Vs. STATE OF RAJ. 340
No. 3596/2009 & ORS.
S.B.Civil Writ Petition HEERA SING & ORS. Vs. STATE OF 341 No. 3597/2009 RAJASTHAN & ORS.
S.B.Civil Writ Petition UDAI SINGH & ORS. Vs. STATE OF RAJ. 342
No. 3598/2009 & ORS.
24 of 44
SBCWP No.2579/2009 &
connected cases of Vidhyarthi Mitra S.B.Civil Writ Petition TAMANNA DADHICH & ORS. Vs. STATE 343 No. 3599/2009 OF RAJ. & ORS.
S.B.Civil Writ Petition BAHADUR SINGH Vs. STATE OF RAJ. & 344 No. 3600/2009 ORS S.B.Civil Writ Petition 345 SHYAM LAL Vs. STATE & ORS.
No. 3601/2009
S.B.Civil Writ Petition DEEWAN SINGH Vs. STATE OF RAJ. & 346 No. 3602/2009 ORS S.B.Civil Writ Petition JAGDISH PRASAD & ORS. Vs. STAT E 347 No. 3603/2009 & ORS S.B.Civil Writ Petition LOKENDRA SINGH & ORS Vs. STATE 348 No. 3604/2009 OF RAJ. & ORS S.B.Civil Writ Petition PAWAN KUMAR & ORS Vs. STATE OF 349 No. 3605/2009 RAJ. & ORS S.B.Civil Writ Petition GOPAL GURJAR Vs. STATE OF RAJ. & 350 No. 3608/2009 ORS S.B.Civil Writ Petition GAURISHANKAR SHARMA & ORS Vs. 351 No. 3610/2009 STATE OF RAJ. & ORS S.B.Civil Writ Petition SMT. MANJU KUMARI JAIN & ANR. Vs. 352 No. 3611/2009 STATE OF RAJASTHAN & ANRS. S.B.Civil Writ Petition NEMI CHAND JOSHI Vs. STATE OF 353 No. 3613/2009 RAJ. & ORS S.B.Civil Writ Petition ASHUTOSH ARHA & ANR Vs. STATE 354 No. 3614/2009 OF RAJ. & ORS S.B.Civil Writ Petition PRABHU DAN CHARAN & ORS. Vs. 355 No. 3616/2009 STATE OF RAJASTHAN & ORS. S.B.Civil Writ Petition SMT. YOGITA JOSHI & ORS Vs. 356 No. 3618/2009 STATE OF RAJ. & ORS S.B.Civil Writ Petition RAWAL SINGH & ORS Vs. STATE OF 357 No. 3619/2009 RAJ. & ORS 25 of 44 SBCWP No.2579/2009 & connected cases of Vidhyarthi Mitra S.B.Civil Writ Petition SHYOCHAND GIR & ORS. Vs. STATE & 358 No. 3620/2009 ORS.
S.B.Civil Writ Petition SHIV RAJ GOUR & ORS. Vs. STATE OF 359 No. 3621/2009 RAJ & ORS.
S.B.Civil Writ Petition HEM RAJ MEGHWANSHI & ORS. Vs. 360 No. 3625/2009 STATE OF RJASTHAN & ORS. S.B.Civil Writ Petition HANUMAN RATHORE Vs. STATE OF 361 No. 3626/2009 RAJ. & ORS.
S.B.Civil Writ Petition RAMESH CHANDRA MEENA & ORS 362 No. 3627/2009 Vs. STATE OF RAJ. & ORS S.B.Civil Writ Petition RAKESH UTREJA & ORS. Vs. STATE & 363 No. 3628/2009 ANR.
S.B.Civil Writ Petition KEVA RAM & ORS Vs. STATE OF RAJ. 364
No. 3629/2009 & ORS S.B.Civil Writ Petition NAZIR KHAN & ORS Vs. STATE OF 365 No. 3631/2009 RAJ. & ORS S.B.Civil Writ Petition TARA CHAND MADHOKEE Vs. STATE 366 No. 3632/2009 OF RAJ. & ORS S.B.Civil Writ Petition INDRAJEET CHHANGANI Vs. STATE OF 367 No. 3635/2009 RAJASTHAN & ORS.
S.B.Civil Writ Petition GOPAL SINGH Vs. STATE OF RAJ. & 368 No. 3638/2009 ORS S.B.Civil Writ Petition PUSHPA CHOUHAN Vs. STATE OF 369 No. 3644/2009 RAJ. & ORS S.B.Civil Writ Petition MANISH SHARMA & ORS. Vs. STATE OF 370 No. 3652/2009 RAJASTHAN & ORS.
S.B.Civil Writ Petition DEEPIKA VAISHNAV Vs. STATE OF 371 No. 3664/2009 RAJ. & ORS S.B.Civil Writ Petition SAMPAT LAL & ORS. Vs. STATE OF 372 No. 3665/2009 RAJASTHAN & ORS.
26 of 44 SBCWP No.2579/2009 & connected cases of Vidhyarthi Mitra S.B.Civil Writ Petition SHIV DAYAL & ORS. Vs. STATE OF 373 No. 3666/2009 RAJASTHAN & ORS.
S.B.Civil Writ Petition GANESH SINGH & ORS. Vs. STATE OF 374 No. 3667/2009 RJASTHAN & ORS.
S.B.Civil Writ Petition PRAKASH CHARPOTA & ORS Vs. 375 No. 3668/2009 STATE OF RAJ. & ORS S.B.Civil Writ Petition PRAVEEN KUMAR & ORS Vs. STATE 376 No. 3676/2009 OF RAJ. & ORS S.B.Civil Writ Petition OM PRAKASH MUNDEL & ORS Vs. 377 No. 3680/2009 STATE OF RAJ. & ORS S.B.Civil Writ Petition SHIV LAL & ORS Vs. STATE OF RAJ. & 378 No. 3685/2009 ORS S.B.Civil Writ Petition ALAKA JAIN & ORS Vs. STATE OF 379 No. 3686/2009 RAJ. & ANR S.B.Civil Writ Petition NIRMAL & ORS. Vs. STATE OF 380 No. 3687/2009 RAJASTHAN & ORS.
S.B.Civil Writ Petition SAWAI SINGH & ORS Vs. STATE OF 381 No. 3688/2009 RAJ. & ORS S.B.Civil Writ Petition REKHA VAISHNAV & ORS Vs. STATE 382 No. 3689/2009 OF RAJ. & ORS S.B.Civil Writ Petition DEVI SINGH Vs. STATE OF RAJ. & 383 No. 3690/2009 ORS S.B.Civil Writ Petition 384 KANARAM Vs. STATE OF RAJ. & ANR No. 3693/2009 S.B.Civil Writ Petition VINOD SINGH & ORS Vs. STATE OF 385 No. 3694/2009 RAJ. & ORS S.B.Civil Writ Petition SAWAI SINGH & ORS Vs. STATE OF 386 No. 3695/2009 RAJ. & ORS S.B.Civil Writ Petition CHETAN CHARAN & ORS Vs. STATE 387 No. 3696/2009 OF RAJ. & ORS 27 of 44 SBCWP No.2579/2009 & connected cases of Vidhyarthi Mitra S.B.Civil Writ Petition VIJAY PAL & ANR Vs. STATE OF RAJ. 388
No. 3697/2009 & ORS S.B.Civil Writ Petition SMT. CHANDRAKALA & ORS Vs. 389 No. 3698/2009 STATE OF RAJ. & ORS S.B.Civil Writ Petition NARBADA SHANKER VYAS & ORS Vs. 390 No. 3699/2009 STATE OF RAJ. & ORS S.B.Civil Writ Petition VINEETA KALLA & ORS Vs. STATE OF 391 No. 3700/2009 RAJ. & ORS S.B.Civil Writ Petition RAM LAL DHAKAD & ORS Vs. STATE 392 No. 3701/2009 OF RAJ. & ANR S.B.Civil Writ Petition ANWAR AHMED DAYAR Vs. STATE OF 393 No. 3704/2009 RAJ. & ORS S.B.Civil Writ Petition BAHADUR SINGH & ORS Vs. STATE 394 No. 3706/2009 OF RAJ. & ORS S.B.Civil Writ Petition NAND LAL JANGID & ORS Vs. STATE 395 No. 3707/2009 OF RAJ. & ANR S.B.Civil Writ Petition JAIBIR SINGH & ANR Vs. STATE OF 396 No. 3708/2009 RAJ. & ANR S.B.Civil Writ Petition RAMESH SHILU & ORS Vs. STATE OF 397 No. 3713/2009 RAJ. & ORS S.B.Civil Writ Petition SMT. TEENA Vs. STATE OF RAJ. & 398 No. 3720/2009 ANR S.B.Civil Writ Petition AZAD HUSSAIN MANSURI & ANR Vs. 399 No. 3721/2009 STATE OF RAJ. & ANR S.B.Civil Writ Petition MANGILAL VERMA Vs. STATE OF RAJ. 400
No. 3722/2009 & ORS S.B.Civil Writ Petition SURESHPURI GOSWAMI &ORS Vs. 401 No. 4155/2009 STATE OF RAJ. & ORS S.B.Civil Writ Petition AKSHAY SIWANAND & ORS Vs. STATE 402 No. 4197/2009 OF RAJ. & ORS 28 of 44 SBCWP No.2579/2009 & connected cases of Vidhyarthi Mitra S.B.Civil Writ Petition PRAVEEN KUMAR & ORS Vs. STATE 403 No. 4202/2009 OF RAJ. & ORS S.B.Civil Writ Petition PRABHU RAM & ORS Vs. STATE OF 404 No. 4214/2009 RAJ. & ORS.
S.B.Civil Writ Petition 405 SITA RAM Vs. STATE OF RAJ. & ORS. No. 4241/2009
S.B.Civil Writ Petition DEEP CHAND ROYAL & ORS Vs. 406 No. 4249/2009 STATE OF RAJ. & ORS. S.B.Civil Writ Petition SMT. ISHU SHARMA & ANR Vs. 407 No. 4363/2009 STATE OF RAJ. & ORS. S.B.Civil Writ Petition AMAR CHAND MEENA Vs. STATE OF 408 No. 4372/2009 RAJ. & ORS.
S.B.Civil Writ Petition DOODH SINGH Vs. STATE OF RAJ. & 409 No. 4374/2009 ANR S.B.Civil Writ Petition VACHNA RAM Vs. STATE OF RAJ. & 410 No. 4384/2009 ORS.
S.B.Civil Writ Petition RAMESH KUMAR & ORS Vs. STATE 411 No. 4388/2009 OF RAJ. & ORS.
S.B.Civil Writ Petition RATAN LAL & ORS Vs. STATE OF 412 No. 4524/2009 RAJ. & ORS S.B.Civil Writ Petition BHIMA RAM & ORS Vs. STATE OF RAJ. 413
No. 4568/2009 & ORS S.B.Civil Writ Petition POOJA SANKHLA Vs. STATE OF RAJ. 414
No. 4581/2009 & ORS S.B.Civil Writ Petition LAKH SINGH Vs. STATE OF RAJ. & 415 No. 4589/2009 ORS S.B.Civil Writ Petition RAMSINGH MAIDA & ORS Vs. STATE 416 No. 4592/2009 OF RAJ. & ORS S.B.Civil Writ Petition AAM SINGH & ORS Vs. STATE OF 417 No. 4611/2009 RAJ. & ORS 29 of 44 SBCWP No.2579/2009 & connected cases of Vidhyarthi Mitra S.B.Civil Writ Petition BAHADUR SINGH MAIDA & ANR Vs. 418 No. 4617/2009 STATE OF RAJ. & ORS S.B.Civil Writ Petition KIRAN DEVI & ORS Vs. STATE OF 419 No. 4618/2009 RAJ. & ORS S.B.Civil Writ Petition SWROOP SINGH & ORS Vs. STATE OF 420 No. 4625/2009 RAJ. & ORS S.B.Civil Writ Petition PRAKASHCHAND MEENA & ANR Vs. 421 No. 4627/2009 STATE OF RAJ. & ORS. S.B.Civil Writ Petition FIRDOS MOHD. Vs. STATE OF RAJ. & 422 No. 4637/2009 ORS.
S.B.Civil Writ Petition NARMDA SHANKAR & ORS Vs. STATE 423 No. 4668/2009 OF RAJ. & ORS S.B.Civil Writ Petition NATHU LAL KHARADI & ORS Vs. 424 No. 4686/2009 STATE OF RAJ. & ORS. S.B.Civil Writ Petition PARMEET SINGH & ORS Vs. STATE 425 No. 4695/2009 OF RAJ. & ORS.
S.B.Civil Writ Petition ROOPA RAM BHIL & ORS Vs. STATE 426 No. 4696/2009 OF RAJ. & ORS.
S.B.Civil Writ Petition GHEESA RAM CHOUDHARY & ORS 427 No. 4697/2009 Vs. STATE OF RAJ. & ORS. S.B.Civil Writ Petition MUKHTYAR SINGH & ORS Vs. STATE 428 No. 4699/2009 OF RAJ. & ORS.
S.B.Civil Writ Petition HARI KISHAN & ORS Vs. STATE OF 429 No. 4709/2009 RAJ. & ORS.
S.B.Civil Writ Petition SANJAY KUMAR & ORS Vs. STATE OF 430 No. 4713/2009 RAJ. & ORS.
S.B.Civil Writ Petition SURESH LEGA Vs. STATE OF RAJ. & 431 No. 4714/2009 ORS.
S.B.Civil Writ Petition RATAN LAL GURDA & ORS Vs. STATE 432 No. 4716/2009 OF RAJ. & ORS.
30 of 44 SBCWP No.2579/2009 & connected cases of Vidhyarthi Mitra S.B.Civil Writ Petition GOPAL ARORA & ORS Vs. STATE OF 433 No. 4717/2009 RAJ. & ORS.
S.B.Civil Writ Petition PRITHVI RAJ GURJAR & ORS Vs. 434 No. 4726/2009 STATE OF RAJ. & ORS. S.B.Civil Writ Petition SMT. SUMAN SODANI & ANR Vs. 435 No. 4729/2009 STATE OF RAJ. & ORS. S.B.Civil Writ Petition POONA RAM & ORS Vs. STATE OF 436 No. 4730/2009 RAJ. & ORS S.B.Civil Writ Petition SMT. SUNITA PRAJAPAT & ORS Vs. 437 No. 4731/2009 STATE OF RAJ. & ORS. S.B.Civil Writ Petition SUNIL KUMAR Vs. STATE OF RAJ. & 438 No. 4732/2009 ORS S.B.Civil Writ Petition MUKESH KUMAR DASHORA & ORS 439 No. 4747/2009 Vs. STATE OF RAJ. & ORS S.B.Civil Writ Petition BHANU PRATAP & ORS Vs. STATE OF 440 No. 4748/2009 RAJ. & ORS S.B.Civil Writ Petition RAJENDER KUMAR BHADU & ORS 441 No. 4751/2009 Vs. STATE OF RAJ. & ORS S.B.Civil Writ Petition MANOJ KUMAR & ANR Vs. STATE OF 442 No. 4752/2009 RAJ. & ORS S.B.Civil Writ Petition JORA RAM & ORS Vs. STATE OF 443 No. 4753/2009 RAJ. & ORS S.B.Civil Writ Petition MOHAN LAL SAHU & ORS Vs. STATE 444 No. 4755/2009 OF RAJ. & ANR S.B.Civil Writ Petition PRAHLAD RAI & ANR Vs. STATE OF 445 No. 4767/2009 RAJ. & ORS S.B.Civil Writ Petition SUNIL KUMAR & ANR Vs. STATE OF 446 No. 4770/2009 RAJ. & ORS.
S.B.Civil Writ Petition JAIPRAKASH & ORS Vs. STATE OF 447 No. 4775/2009 RAJ. & ORS 31 of 44 SBCWP No.2579/2009 & connected cases of Vidhyarthi Mitra S.B.Civil Writ Petition SANJU RANI & ANR Vs. STATE OF 448 No. 4776/2009 RAJ. & ORS S.B.Civil Writ Petition OM PRAKASH BIRDA & ORS Vs. 449 No. 4777/2009 UNION OF INDIA & ORS S.B.Civil Writ Petition SUMITRA & ORS Vs. STATE OF RAJ. 450
No. 4778/2009 & ORS S.B.Civil Writ Petition OM NATH & ANR Vs. STATE OF RAJ. 451
No. 4782/2009 & ORS S.B.Civil Writ Petition JASWANT KUMAR Vs. STATE OF RAJ. 452
No. 4791/2009 & ORS S.B.Civil Writ Petition JAGDISH KUMAR & ORS Vs. STATE 453 No. 4792/2009 OF RAJ. & ORS S.B.Civil Writ Petition PARVINDRA SINGH & ANR Vs. STATE 454 No. 4793/2009 OF RAJ. & ORS S.B.Civil Writ Petition SATISH KUMAR & ANR Vs. STATE OF 455 No. 4795/2009 RAJ. & ORS.
S.B.Civil Writ Petition MOOL SINGH & ORS Vs. STATE OF 456 No. 4801/2009 RAJ. & ORS.
S.B.Civil Writ Petition BHANWAR LAL MALI & ORS Vs. 457 No. 4802/2009 STATE OF RAJ. & ORS. S.B.Civil Writ Petition BHAWANI SINGH & ORS Vs. STATE 458 No. 4807/2009 OF RAJ. & ANR S.B.Civil Writ Petition RAM SWAROOP CHOUDHARY & ORS 459 No. 4808/2009 Vs. STATE OF RAJ. & ORS. S.B.Civil Writ Petition 460 RAMMURTI Vs. STATE OF RAJ. & ANR No. 4809/2009 S.B.Civil Writ Petition HEMA RAM SONI & ORS Vs. STATE 461 No. 4813/2009 OF RAJ. & ORS S.B.Civil Writ Petition PRAMESHWAR LAL TELI & ORS Vs. 462 No. 4814/2009 STATE OF RAJ. & ORS 32 of 44 SBCWP No.2579/2009 & connected cases of Vidhyarthi Mitra S.B.Civil Writ Petition RANI & ORS Vs. STATE OF RAJ. & 463 No. 4819/2009 ORS.
S.B.Civil Writ Petition KEVAL RAM Vs. STATE OF RAJ. & 464 No. 4820/2009 ORS.
S.B.Civil Writ Petition SHIV KUMAR Vs. STATE OF RAJ. & 465 No. 4823/2009 ORS.
S.B.Civil Writ Petition SUSHIL KUMAR BISHNOI & ANR Vs. 466 No. 4830/2009 STATE OF RAJ. & ORS S.B.Civil Writ Petition NARENDRA KUMAR & ORS Vs. STATE 467 No. 4834/2009 OF RAJ. & ORS S.B.Civil Writ Petition VINOD KUMAR KANSARA & ORS Vs. 468 No. 4857/2009 STATE OF RAJ. & ORS S.B.Civil Writ Petition HARVAIL SINGH & ORS Vs. STATE OF 469 No. 4860/2009 RAJ. & ORS.
S.B.Civil Writ Petition GUMAN RAM & ORS Vs. STATE OF 470 No. 4862/2009 RAJ. & ORS.
S.B.Civil Writ Petition KANHAIYA LAL MEENA & ANR Vs. 471 No. 4865/2009 STATE OF RAJ. & ANR S.B.Civil Writ Petition SUNIL KUMAR JOSHI & ORS Vs. 472 No. 4874/2009 STATE OF RAJ. & ORS. S.B.Civil Writ Petition ANNA RAM & ORS Vs. STATE OF 473 No. 4876/2009 RAJ. & ORS.
S.B.Civil Writ Petition PRAVEEN KUMAR & ORS Vs. STATE 474 No. 4877/2009 OF RAJ. & ORS.
S.B.Civil Writ Petition KANA RAM Vs. STATE OF RAJ. & 475 No. 4878/2009 ORS.
S.B.Civil Writ Petition SANJAY KUMAR PUROHIT & ORS Vs. 476 No. 4879/2009 STATE OF RAJ. & ORS. S.B.Civil Writ Petition SHYAM SINGH & ORS Vs. STATE OF 477 No. 4881/2009 RAJ. & ORS.
33 of 44 SBCWP No.2579/2009 & connected cases of Vidhyarthi Mitra S.B.Civil Writ Petition PAPPU SINGH & ORS Vs. STATE OF 478 No. 4882/2009 RAJ. & ORS.
S.B.Civil Writ Petition POONAM SHARMA & ORS Vs. STATE 479 No. 4883/2009 OF RAJ. & ORS.
S.B.Civil Writ Petition VISHNU & ORS Vs. STATE OF RAJ. & 480 No. 4884/2009 ORS.
S.B.Civil Writ Petition OM PRAKASH Vs. STATE OF RAJ. & 481 No. 4885/2009 ORS.
S.B.Civil Writ Petition PRAMILA GARASIYA & ORS Vs. 482 No. 4886/2009 STATE OF RAJ. & ORS. S.B.Civil Writ Petition DINESH KUMAR & ORS Vs. STATE OF 483 No. 4887/2009 RAJ. & ORS.
S.B.Civil Writ Petition KISHAN LAL GURJAR Vs. STATE OF 484 No. 4888/2009 RAJ. & ORS.
S.B.Civil Writ Petition KAMLESH KUMAR GIRI Vs. STATE OF 485 No. 4889/2009 RAJ. & ORS.
S.B.Civil Writ Petition DOLA RAM JAIPAL & ORS Vs. STATE 486 No. 4891/2009 OF RAJ. & ORS.
S.B.Civil Writ Petition SMT. ANUSUYA VYAS & ORS Vs. 487 No. 4892/2009 STATE OF RAJ. & ORS. S.B.Civil Writ Petition KISHAN SINGH Vs. STATE OF RAJ. & 488 No. 4893/2009 ORS S.B.Civil Writ Petition DEWESH SINGH DUA Vs. STATE OF 489 No. 4900/2009 RAJ. & ORS.
S.B.Civil Writ Petition MS. RUCHIKA PARASHAR & ORS Vs. 490 No. 4906/2009 STATE OF RAJ. & ORS. S.B.Civil Writ Petition RADHA KRISHAN & ANR Vs. STATE 491 No. 4907/2009 OF RAJ. & ORS.
S.B.Civil Writ Petition ARVIND MURARI & ORS Vs. STATE 492 No. 4909/2009 OF RAJ. & ORS.
34 of 44 SBCWP No.2579/2009 & connected cases of Vidhyarthi Mitra S.B.Civil Writ Petition SHARWAN KUMAR SWARNKAR & 493 No. 4912/2009 ORS Vs. STATE OF RAJ. & ORS. S.B.Civil Writ Petition KU. MANORAMA & ORS Vs. STATE 494 No. 4913/2009 OF RAJ. & ORS.
S.B.Civil Writ Petition MAHAVEER SINGH & ORS Vs. STATE 495 No. 4914/2009 OF RAJ. & ORS.
S.B.Civil Writ Petition PARKI JAGGI BHAI & ORS Vs. STATE 496 No. 4916/2009 OF RAJ. & ORS.
S.B.Civil Writ Petition CHANDRA PRAKASH PATRIYA & ORS 497 No. 4924/2009 Vs. STATE OF RAJ. & ORS. S.B.Civil Writ Petition RAMPRAKASH & ORS Vs. STATE OF 498 No. 4930/2009 RAJ. & ORS.
S.B.Civil Writ Petition AJAY PAL SINGH & ORS Vs. STATE 499 No. 4933/2009 OF RAJ. & ORS.
S.B.Civil Writ Petition KHIM CHAND BALAI & ORS Vs. STATE 500 No. 4939/2009 OF RAJ. & ORS.
S.B.Civil Writ Petition SHIV LAL SHARMA & ORS. Vs. STATE 501 No. 4733/2009 OF RAJ. & ORS.
S.B.Civil Writ Petition HEMANT KUMAR JAIN & ORS Vs. 502 No. 4736/2009 STATE OF RAJ. & ORS. S.B.Civil Writ Petition MAHIPAL VISHNOI Vs. STATE OF RAJ. 503
No. 4798/2009 & ORS.
Date of order : 15.5.2009
PRESENT
HON'BLE MR. PRAKASH TATIA, J.
Sarva Shri M. Mridul, Sr.Advocate with P.S.Chundawat, P.P.Choudhary, R.S.Saluja, S.Saruparia, S.S.Nirwan, 35 of 44 SBCWP No.2579/2009 & connected cases of Vidhyarthi Mitra H.S.Shekhawat, Mahendra Singh, P.Choudhary, Madan Lal, Rajesh Choudhary, A.K.Choudhary, B.N.Kalla, V.N.Kalla, Bharat Devasi, O.P.Kumawat, S.L.Kumawat, Vinod Choudhary, Dr.S.S.Jodha, Jogendra Singh, Rameshwar Dave, N.R.Choudhary, B.S.Bhalasariya, A.S.Rathore, Rampal Bishnoi, Amit Mehta, Vikram Rajpurohit, M.S.Rajpurohit, Rajesh Panwar, Ravi Bhansali, Vikas Bijaraniya, J.R.Chawel, R.S.Choudhary, K.R.Choudhary, K.C.Choudhary, Dr.P.S.Bhati, Dhirendra Singh, Nupur Bhati, A.D. Charan, Shaitan Singh, Bhupendra Singh, Raju Singh, Roshan Lal, R.J.Punia, Vijay Jain, Sanjay Singh, Rakesh Arora, Jagsher Khan, P.R.Mehta, Aruna Negi, M.P.Goswami, Shanker Lal Sukhwal, S.R.Paliwal, Santosh Choudhary, D.D.Chitlangi, I.R.Choudhary, V.S.Choudhary, R.K.Soni, R.N.Upadhyay, R.S.Gill, Gulab Singh Bhati, Rohitash Singh, Bhawani Singh, Nikhil Dungawat, Nihar Jain, J.S.Choudhary, A.K.Bishnoi, B.R.Choudhary, Pradeep Choudhary, Ravindra Singh, M.S.Godara, K.R.Bishnoi, S.K.M. Vyas, Ramesh Purohit, O.P. Bishnoi, Kuldeep Mathur, D.S.Sodha, Inderjeet Yadav, Usman Ghani, Aurang Shukla, T.Gupta, J.R.Beniwal, Sunil Beniwal, Gopal Acharya, B.S.Deora, Balaram Kumawat, Teja Ram Choudhary, A.K.Rajvanshy, Sadul Singh Bishnoi, Gordhan Lohar, R.Bhatnagar, Dipesh Beniwal, Ramprasad, Anju Khinchi, T.R.S.Soda, R.C.Joshi, H.S.Shrimali, Ramdev Potalia, Vinay Jain, Rakesh Matoria, Vishal Jangid, Arjun Purohit, J.V.S.Deora, R.R.C.Gorsia, Dilip Singh, P.R.Udawat, Sanjay Kumar Punia, Vinod Purohit, Sanjay Nahar, Mahendra Prajapat, S.S.Rathore, Sukesh Bhati, B.S.Kohinoor, P.M.Vyas, Shabir Khan, S.D.Goswami, M.P.Pareek, Dr.A.Bhansali, Trilok Joshi, P.Nayak, Deepak Nehra, R.L.Goura, Moti Singh, Manoj Bohra, Shambhoo Singh, Bharat Shrimali, J.R.Patel, C.S.Purohit, R.R.Vyas, R.P.Singhari, Mrinmay Bhattmewara, Devi Singh Bhati, Deepak Maneriya, P.C.Sharma, Manish Dadhich, Y.R.Sonel, Jitendra Ojha, Devendra Singh Dev, K.C.Choudhary, Mahesh Thanvi, V.K.Bhadu, Ajitabh Acharya, Mahendra Prajapat, M.K. Dube, Pradhuman Singh, L.S.Jodha, Sajjan Singh, J.K.Bhaiya and Dilip Kawadia, for the petitioners. Mr.R.L.Jangid, Addl. Advocate General with Mr.Rajesh Bhati, for the state of Rajasthan.
36 of 44 SBCWP No.2579/2009 & connected cases of Vidhyarthi Mitra <><><> Heard learned counsel for the parties. In these bunch of writ petitions, the action of the respondent State has been challenged and the same action was under challenge before the Jaipur Bench of this Court in S.B. Civil Writ Petition No.4652/2009 and connected 632 writ petitions decided by common judgment dated 8.5.2009.
The facts leading to this controversy are that the petitioners have been appointed as Vidharthi Mitras after issuance of the circular by the State Government on 2nd June, 2008 and the Vidharthi Mitras have been given appointment on account of possible delay in availability of RPSC selected candidates for promotion on the 6000 posts of Lecturers, 5000 posts of Senior Teachers and 1200 posts of Teacher Grade-III. The said Vidharthi Mitra Scheme was approved by the Finance Department vide circular dated 9.1.2007 and these Vidharthi Mitras were appointed on fixed remuneration as per their posts with condition that said recruitment will be for the period till the candidates 37 of 44 SBCWP No.2579/2009 & connected cases of Vidhyarthi Mitra regularly selected by the RPSC/DPC are made available or till 29.2.2009. The term fixed originally was extended upto 15th April, 2009 and it was not extended thereafter.
Before or after 15th April, 2009, the petitioners approached this Court and various interim orders were passed in the present writ petitions as well as in the writ petitions preferred at Jaipur Bench. The bunch of writ petitions referred above have already been decided by the Jaipur Bench as mentioned on 8th May, 2009 and after considering all the arugments in detail and the judgment cited before the Coordinate Bench, the Coordinate Bench has disposed of all the writ petitions with following directions:-
"36. Accordingly, the writ petitions are disposed of as under:-
I. During continuation of the work, as detailed out hereinabove, the invocation of the last extension is arbitrary and illegal; and the consequential automatic termination orders of the petitioners are set aside.
II. The RPSC/DPC selected candidates/employees are still not available
38 of 44 SBCWP No.2579/2009 & connected cases of Vidhyarthi Mitra and next academic sessions is about to start; even urgent temporary appointments under Rule 28 of the Rules of 1971 are not possible due to short span of one month and a half left to start with the process of admission and academic session, therefore, as per the aims and objects of the Scheme, respondents are directed to consider the cases of the petitioners for continuation in service till regularly selected candidates from RPSC/persons selected and recommended by the DPC for promotion are made available in the light of the above observations; III. Even in case of appropriate order of continuation in service till regularly selected candidates from RPSC/DPC selected persons are available, the petitioners are not entitled for wages of the vacations, in other words, when the schools are closed.
IV. In case the regularly selected candidates from RPSC/persons selected and recommended by the DPC for promotion are made available, then the respondents can terminate services of the petitioners after preparation of the seniority list on the State level as per their date of appointment and merit assigned to 39 of 44 SBCWP No.2579/2009 & connected cases of Vidhyarthi Mitra them, by following the principle of 'last come first go' to the extent of availability of the selected candidates and while doing so, the respondents will keep the interest of the present students and prospective students in view."
Learned counsel for the petitioners submitted that substantially the relief has been granted to the petitioners by the said judgment dated 8.5.2009. However, according to learned counsel for the petitioners, the petitioners are also entitled to the salary of the vacation period, which has been denied by the said judgment of the Jaipur Bench dated 8.5.2009. In view of the judgments of the Hon'ble Apex Court and according to learned counsel for the petitioners the persons appointed as Teacher even on temporary basis, they have to complete the examination process and that is done after the examination and till the results are declared. Learned counsel for the petitioners read upon the judgments; {i} AIR 1987 SC 478 (Rattan Lal & Ors. Vs. State of Haryana & Ors.), {ii} (1991)2 SCC 599 (Rabinarayan Mohapatra Vs. State of Orissa & Ors.), {iii} 40 of 44 SBCWP No.2579/2009 & connected cases of Vidhyarthi Mitra 1988 (1) SLR 315 (P&H) (Ram Avtar Teacher & Ors. Vs. State of Haryana & Ors.), {iv} 1988(1) SLR 351 (SC) (Rajbinder Singh Vs. State of Punjab & Ors.), {v} 1991 WLR 124 (Anita Kothari Vs. State of Rajasthan & Ors.).
Learned counsel for the petitioners also submitted that there may arise some confusion as in the judgment dated 8.5.2009 while granting relief in sub-para II it has been observed that respondents are directed to consider the cases of the petitioners for continuation in service till regularly selected candidates from RPSC/persons selected and recommended by the DPC for promotion are made available, then that may require the respondents to consider candidature of each and every petitioners for his continuation in service.
Since the Coordinate Bench after careful consideration of all the aspects of the matter has held that the petitioners shall not be entitled for wages of the vacation, in other words, when the schools are closed, I do not find any reason to take a different view because the facts of the case and the nature of appointment of the petitioner is different than the nature and appointment 41 of 44 SBCWP No.2579/2009 & connected cases of Vidhyarthi Mitra given in regular course of appointment. Therefore, contention raised by the learned counsel for the petitioners is rejected.
So far as contention of the learned counsel for the petitioners is concerned that while granting relief by the judgment dated 8th May, 2009 it has been observed that "respondents are directed to consider the cases of the petitioners for continuation in service till regularly selected candidates from RPSC/persons selected and recommended by the DPC for promotion are made available.." is concerned, that has been made clear in the same sub-para (II) of operative part of the judgment that, that is to be done in the light of the observation made in the judgment itself and in para no.34 of the judgment it has been observed "....Further argument of the counsel for the State is that the services of the petitioners came to an end automatically on 15.6.2009 and there is no reason to further extend the same is also not sustainable as where the examinations are over, checking of the answer sheets is going on and even if result is declared, then the admission process for the next 42 of 44 SBCWP No.2579/2009 & connected cases of Vidhyarthi Mitra academic session is about to start for which also the services of the Teachers is required, therefore, the scheme is in force, the work is available and simply invocation of the last extension is held to be arbitrary and illegal." and in view of the above observation there cannot be any confusion in interpreting the sub-para (II) of the operative part of the judgment and there is no ambiguity in the judgment.
Hence, these writ petitions are allowed by this common order with the same directions as have been given in the judgment dated 8.5.2009, which are as under:-
"36. Accordingly, the writ petitions are disposed of as under:-
I. During continuation of the work, as detailed out hereinabove, the invocation of the last extension is arbitrary and illegal; and the consequential automatic termination orders of the petitioners are set aside.
43 of 44 SBCWP No.2579/2009 & connected cases of Vidhyarthi Mitra II. The RPSC/DPC selected candidates/employees are still not available and next academic sessions is about to start; even urgent temporary appointments under Rule 28 of the Rules of 1971 are not possible due to short span of one month and a half left to start with the process of admission and academic session, therefore, as per the aims and objects of the Scheme, respondents are directed to consider the cases of the petitioners for continuation in service till regularly selected candidates from RPSC/persons selected and recommended by the DPC for promotion are made available in the light of the above observations; III. Even in case of appropriate order of continuation in service till regularly selected candidates from RPSC/DPC selected persons are available, the petitioners are not entitled for wages of the vacations, in other words, when the schools are closed.
IV. In case the regularly selected candidates from RPSC/persons selected and recommended by the DPC for promotion are made available, then the respondents can terminate services of 44 of 44 SBCWP No.2579/2009 & connected cases of Vidhyarthi Mitra the petitioners after preparation of the seniority list on the State level as per their date of appointment and merit assigned to them, by following the principle of 'last come first go' to the extent of availability of the selected candidates and while doing so, the respondents will keep the interest of the present students and prospective students in view."
(PRAKASH TATIA), J.
cpgoyal/-