Legal Document View

Unlock Advanced Research with PRISMAI

- Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ...
Upgrade to Premium
[Cites 0, Cited by 0] [Section 21(2)] [Section 21] [Entire Act]

State of Bihar - Subsection

Section 21(2)(a) in Bihar Integrated Check-Post Authority Act, 2011

(a)the other conditions of service of Chairman and other members of the Authority under sub-section (2) of Section 4;