Section 6 in M.P. Vibhagiya Janch (Sakshiyon Ka Hazir Karaya Jana Tatha Dastavejon Ka Pesh Karaya Jana) Adhiniyam, 1979
6. Territorial limits in when powers specified in Section 5 may be exercised.
- For the purpose of exercising the powers specified in Section 5, the territorial jurisdiction of every [x x x] [Omitted by M.P. Act 16 of 1997 (w.e.f. 5-4-1997).] inquiring authority shall extend to the limits of the territory to which this Act extends.
