Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 5] [Section 10] [Entire Act] Union of India - Subsection Section 10(a) in The Foreign Contribution (Regulation) Act, 1976 (a)prohibit any association, not specified in section 4, or any person, from accepting any foreign contribution;
