Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 0] [Entire Act] State of Uttarakhand - Section Section 3 in Uttarakhand State Urban Transport Fund Rules, 2015 3. Constitution of the Fund. - The fund shall be constituted by depositing the amount recovered as Cess levied under sub-section (5) of Section 4 of the Act.
