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[Cites 0, Cited by 0] [Section 135(2)] [Section 135] [Entire Act]

Union of India - Subsection

Section 135(2)(c) in The Electricity Act, 2003

(c)examine or seize any books of account or documents which in his opinion shall be useful for or relevant to, any proceedings in respect of the offence under sub-section (1) and allow the person from whose custody such books of account or documents are seized to make copies thereof or take extracts therefrom in his presence.