Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 0] [Entire Act] State of Madhya Pradesh - Section Section 118 in The M.P. Factories Rules, 1962 118. Muster-roll. - The manager of every factory shall maintain a muster-roll of all the workers employed in the factory in Form No. 14 and shall make entries of the daily attendance of each worker before he is allowed to work.
