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Calcutta High Court (Appellete Side)

Rjaul Khan vs The State Of West Bengal & Ors on 5 August, 2010

Author: Indira Banerjee

Bench: Indira Banerjee

8.2010                     W.P. NO. 5922 (W) OF 2010


                      Rjaul Khan
                                  ..   Petitioners
                             -vs-
                      The State of West Bengal & Ors.
                                  ..    Respondents.

Mr. Shyed Nazamul Hossain Mr. Pinaki Ranjan Chakraborti .. for the petitioners.

Mrs. Asha Gutgutia Mr. Mrinal Kanti Sardar .. for the State Time to file affidavit-in-opposition is extended by two weeks, affidavit-in-reply thereto, if any, be filed within one week thereafter and the matter is adjourned for four weeks from date.

(Indira Banerjee, J)