Calcutta High Court (Appellete Side)
Rjaul Khan vs The State Of West Bengal & Ors on 5 August, 2010
Author: Indira Banerjee
Bench: Indira Banerjee
8.2010 W.P. NO. 5922 (W) OF 2010
Rjaul Khan
.. Petitioners
-vs-
The State of West Bengal & Ors.
.. Respondents.
Mr. Shyed Nazamul Hossain Mr. Pinaki Ranjan Chakraborti .. for the petitioners.
Mrs. Asha Gutgutia Mr. Mrinal Kanti Sardar .. for the State Time to file affidavit-in-opposition is extended by two weeks, affidavit-in-reply thereto, if any, be filed within one week thereafter and the matter is adjourned for four weeks from date.
(Indira Banerjee, J)