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[Cites 0, Cited by 0] [Section 29(1)] [Section 29] [Entire Act]

Union of India - Subsection

Section 29(1)(a) in Paradip Port Harbour Craft Rules 1967

(a)as her master, a person possessing a First Class Master's Certificate granted under the Inland Steam Vessels Act, 1917 (1 of 1917) or a Master's Certificate or master's Certificate of competency granted under the Merchant Shipping Act. 1958 (44 of 1958), or under such regulations as the Central Government may from time to time specify, and