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[Cites 0, Cited by 0] [Article 332(3A)] [Article 332] [Constitution]

Constitution Subarticle

Article 332(3A)(b) in Constitution of India

(b)in any other case, such number of seats as bears to the total number of seats, a proportion not less than the number (as on the said date) of members belonging to the Scheduled Tribes in the existing Assembly bears to the total number of seats in existing Assembly.