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Supreme Court - Daily Orders

Rashi Peripherals Private Limited vs Chodabathula Veera Satya Rama Krishna on 11 April, 2022

Bench: Vineet Saran, J.K. Maheshwari

     ITEM NO.4                                 COURT NO.9              SECTION XII-A

                                   S U P R E M E C O U R T O F      I N D I A
                                           RECORD OF PROCEEDINGS

     Petition(s) for Special Leave to Appeal (C)                   No(s).   1529/2021

     (Arising out of impugned final judgment and order dated 16-10-2020
     in IA No. 3/2020 passed by the High Court Of Andhra Pradesh At
     Amravati)

     RASHI PERIPHERALS PRIVATE LIMITED & ANR.                            Petitioner(s)

                                                       VERSUS

     CHODABATHULA VEERA SATYA RAMA KRISHNA & ANR.                        Respondent(s)


     Date : 11-04-2022 This petition was called on for hearing today.

     CORAM :
                             HON'BLE MR. JUSTICE VINEET SARAN
                             HON'BLE MR. JUSTICE J.K. MAHESHWARI

     For Petitioner(s)                 Mr. Amit Pai,Adv.
                                       Mr. Saswat Pattnaik, Adv.
                                       Mr. Hasan Murtaza, AOR

     For Respondent(s)                 Mr. Raavi Yogesh Venkata, AOR
                                       Ms. Sindeera VNL, Adv.
                                       Ms. Twinkle Rathi, Adv.

                              UPON hearing the counsel the Court made the following
                                                 O R D E R

List on 20.04.2022.

(ARJUN BISHT) (PRADEEP KUMAR) (ASHWANI THAKUR) (COURT MASTER (SH) (BRANCH OFFICER) AR-CUM-PS Signature Not Verified Digitally signed by Rachna Date: 2022.04.11 16:02:17 IST Reason: