Supreme Court - Daily Orders
Rashi Peripherals Private Limited vs Chodabathula Veera Satya Rama Krishna on 11 April, 2022
Bench: Vineet Saran, J.K. Maheshwari
ITEM NO.4 COURT NO.9 SECTION XII-A
S U P R E M E C O U R T O F I N D I A
RECORD OF PROCEEDINGS
Petition(s) for Special Leave to Appeal (C) No(s). 1529/2021
(Arising out of impugned final judgment and order dated 16-10-2020
in IA No. 3/2020 passed by the High Court Of Andhra Pradesh At
Amravati)
RASHI PERIPHERALS PRIVATE LIMITED & ANR. Petitioner(s)
VERSUS
CHODABATHULA VEERA SATYA RAMA KRISHNA & ANR. Respondent(s)
Date : 11-04-2022 This petition was called on for hearing today.
CORAM :
HON'BLE MR. JUSTICE VINEET SARAN
HON'BLE MR. JUSTICE J.K. MAHESHWARI
For Petitioner(s) Mr. Amit Pai,Adv.
Mr. Saswat Pattnaik, Adv.
Mr. Hasan Murtaza, AOR
For Respondent(s) Mr. Raavi Yogesh Venkata, AOR
Ms. Sindeera VNL, Adv.
Ms. Twinkle Rathi, Adv.
UPON hearing the counsel the Court made the following
O R D E R
List on 20.04.2022.
(ARJUN BISHT) (PRADEEP KUMAR) (ASHWANI THAKUR) (COURT MASTER (SH) (BRANCH OFFICER) AR-CUM-PS Signature Not Verified Digitally signed by Rachna Date: 2022.04.11 16:02:17 IST Reason: