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[Cites 0, Cited by 0] [Section 56] [Entire Act]

State of Bihar - Subsection

Section 56(9) in Bihar Juvenile Justice (Care and Protection of Children) Rules, 2015

(9)A Children's Suggestion Book shall be maintained in every institution where the complaints and action taken by the Management Committee are duly recorded and such action and follow up shall be communicated to the Children's Committees after quarterly meeting of the Management Committee.