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[Cites 0, Cited by 0] [Section 35(35)] [Section 35] [Entire Act]

State of Rajasthan - Subsection

Section 35(35)(l) in The Rajasthan Small Causes Courts Ordinance, 1950

(l)for improper arrest under Chapter XXXIV of the Code or in respect of the issue of an injunction wrongfully obtained under Chapter XXXV of that Code; or