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Delhi High Court - Orders

Harley-Davidson Motor Company, Inc vs Patel Brijesh Kumar Balubhai And Anr on 5 March, 2025

Author: Amit Bansal

Bench: Amit Bansal

                                    $~44
                                    *           IN THE HIGH COURT OF DELHI AT NEW DELHI I.A.
                                    5943/2025
                                                In
                                    +           C.O. (COMM.IPD-TM) 188/2024
                                                HARLEY-DAVIDSON MOTOR COMPANY, INC .....Petitioner
                                                            Through: Mr. Shakti Priyan Nair & Mr. Parth
                                                                     Bajaj, Advocates.
                                                            versus

                                          PATEL BRIJESH KUMAR BALUBHAI
                                          AND ANR.                                       .....Respondents
                                                           Through: Ms. Nidhi Raman, CGSC with Mr.
                                                                      Arnav Mittal & Mr. Zubin Singh,
                                                                      Advocates for R-2.
                                          CORAM:
                                          HON'BLE MR. JUSTICE AMIT BANSAL
                                                           ORDER

% 05.03.2025 I.A. 5943/2025 (seeking amendment of the order dated 10th February, 2023)

1. This application has been filed under Section 151 of the Code of Civil Procedure, 1908 ('CPC') seeking correction of the order passed by this Court on 10th February, 2025.

2. Inadvertently, in the said order, the registration number listed in the table in paragraph 10, at serial no.3 has wrongly been recorded as '492433', whereas it should have been '4942433'.

3. The order is corrected to the aforesaid extent.

4. The application is disposed of.

AMIT BANSAL, J MARCH 5, 2025/at This is a digitally signed order.

The authenticity of the order can be re-verified from Delhi High Court Order Portal by scanning the QR code shown above. The Order is downloaded from the DHC Server on 11/03/2025 at 21:34:43