Delhi High Court - Orders
Harley-Davidson Motor Company, Inc vs Patel Brijesh Kumar Balubhai And Anr on 5 March, 2025
Author: Amit Bansal
Bench: Amit Bansal
$~44
* IN THE HIGH COURT OF DELHI AT NEW DELHI I.A.
5943/2025
In
+ C.O. (COMM.IPD-TM) 188/2024
HARLEY-DAVIDSON MOTOR COMPANY, INC .....Petitioner
Through: Mr. Shakti Priyan Nair & Mr. Parth
Bajaj, Advocates.
versus
PATEL BRIJESH KUMAR BALUBHAI
AND ANR. .....Respondents
Through: Ms. Nidhi Raman, CGSC with Mr.
Arnav Mittal & Mr. Zubin Singh,
Advocates for R-2.
CORAM:
HON'BLE MR. JUSTICE AMIT BANSAL
ORDER
% 05.03.2025 I.A. 5943/2025 (seeking amendment of the order dated 10th February, 2023)
1. This application has been filed under Section 151 of the Code of Civil Procedure, 1908 ('CPC') seeking correction of the order passed by this Court on 10th February, 2025.
2. Inadvertently, in the said order, the registration number listed in the table in paragraph 10, at serial no.3 has wrongly been recorded as '492433', whereas it should have been '4942433'.
3. The order is corrected to the aforesaid extent.
4. The application is disposed of.
AMIT BANSAL, J MARCH 5, 2025/at This is a digitally signed order.
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