Section 3(2)(a) in The Jammu and Kashmir Highways Act, 2007 (1950 A. D.)

[Cites 0, Cited by 0] [Section 3(2)] [Section 3] [Entire Act]

State of Jammu-Kashmir - Subsection

Section 3(2)(a) in The Jammu and Kashmir Highways Act, 2007 (1950 A. D.)

(a)prohibiting or restricting the use of vehicles of any particular class or description considered likely to cause obstruction on a Government road or place and where a berm or side-track is provided, confining such vehicles to the berm or side-track

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State of Jammu-Kashmir - Subsection

Section 3(2)(a) in The Jammu and Kashmir Highways Act, 2007 (1950 A. D.)