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Union of India - Section

Section 11 in Paradip Port Harbour Craft Rules 1967

11. Annual and Special Inspection of Licenced Harbour Craft and Crew

- On or before the expiry of the licence, the owner of every licensed harbour craft shall produce it together with its licence for inspection to the Deputy Conservator of such place as he may appoint for the purpose. In addition to such inspection, special or partial inspections may be held by the Deputy Conservator or by any person duly authorised by him at such times as the Deputy Conservator may consider necessary. At all inspections under this rule, each harbour craft shall have its full complement of crew and equipment.