Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 0] [Section 41A] [Entire Act] State of Bihar - Subsection Section 41A(b) in The Bengal Drainage Act, 1880 (b)take credit for such contributions as aforesaid in any adjustment of accounts between himself and his co-sharers.]
