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[Cites 0, Cited by 0] [Section 295(1)] [Section 295] [Entire Act]

State of Bihar - Subsection

Section 295(1)(b) in The Bihar Municipal Act, 2007

(b)cause to be put up or painted at a conspicuous part of any building, wall or place at or near each end, corner or entrance of such street or some convenient part of such street, the name or number by which it shall be known, and