Legal Document View

Unlock Advanced Research with PRISMAI

Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions

- Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ...
Upgrade to Premium
[Cites 0, Cited by 0] [Section 18(1)] [Section 18] [Entire Act]

State of Maharashtra - Subsection

Section 18(1)(a) in The Maharashtra Metropolitan Region Development Authority Act, 2016

(a)subscribe to the share capital of any public limited company incorporated under the Companies Act, 2013 (18 of 2013) or a co-operative society, with limited liability registered under the Maharashtra Co-operative Societies Act, 1960 (Maharashtra XXIV of 1961.); or