Legal Document View

Unlock Advanced Research with PRISMAI

- Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ...
Upgrade to Premium
[Cites 0, Cited by 0] [Section 61] [Entire Act]

State of Maharashtra - Subsection

Section 61(2) in The Maharashtra University of Health Sciences Act, 1998

(2)The selection committee and mode of appointment of other officers of the University shall be such as may be prescribed by Statutes.