Madhya Pradesh High Court
Narendra @ Modi vs The State Of Madhya Pradesh on 1 April, 2021
Author: Rajendra Kumar Srivastava
Bench: Rajendra Kumar Srivastava
1 CRA-6154-2020
The High Court Of Madhya Pradesh
CRA-6154-2020
(NARENDRA @ MODI Vs THE STATE OF MADHYA PRADESH AND OTHERS)
12
Jabalpur, Dated : 01-04-2021
Shri Shashank Upadhyay Advocate for the appellant.
Shri Nishant Yadav, Panel Lawyer for the respondent-State.
Shri Manish Kumar Soni, Advocate for the objector. At the request of learned counsel for the objector, list this matter in the next week.
(RAJENDRA KUMAR SRIVASTAVA) JUDGE A.Praj.
Signature SAN Not Verified Digitally signed by ASHWANI PRAJAPATI Date: 2021.04.01 15:08:51 IST