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Madhya Pradesh High Court

Narendra @ Modi vs The State Of Madhya Pradesh on 1 April, 2021

Author: Rajendra Kumar Srivastava

Bench: Rajendra Kumar Srivastava

                                                            1                              CRA-6154-2020
                                 The High Court Of Madhya Pradesh
                                            CRA-6154-2020
                                    (NARENDRA @ MODI Vs THE STATE OF MADHYA PRADESH AND OTHERS)

                      12
                      Jabalpur, Dated : 01-04-2021
                                Shri Shashank Upadhyay Advocate for the appellant.
                                Shri Nishant Yadav, Panel Lawyer for the respondent-State.

Shri Manish Kumar Soni, Advocate for the objector. At the request of learned counsel for the objector, list this matter in the next week.

(RAJENDRA KUMAR SRIVASTAVA) JUDGE A.Praj.





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Date: 2021.04.01
15:08:51 IST