Section 9(1)(a) in Burn Company and Indian Standard Wagon Company (Nationalisation) Act, 1976

[Cites 0, Cited by 0] [Section 9(1)] [Section 9] [Entire Act]

Union of India - Subsection

Section 9(1)(a) in Burn Company and Indian Standard Wagon Company (Nationalisation) Act, 1976

(a)where a direction has been made by the Central Government under sub-section (1) of section 6, vest in the Government company specified in such direction, or

Legal Document View

Unlock Advanced Research with PRISMAI

Union of India - Subsection

Section 9(1)(a) in Burn Company and Indian Standard Wagon Company (Nationalisation) Act, 1976