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[Cites 0, Cited by 0] [Section 2] [Entire Act]

State of West Bengal - Subsection

Section 2(4a) in The Bidhan Chandra Krishi (Viswavidyalaya) Act, 1974.

(4a)[ "campus" means the centre, other than the main campus, imparting teaching at degree level or above and having any research or extension function] [Words substituted, clauses (3a), (3b) and (4a) inserted by W.B. Act 21 of 1996];[* * * * * *] [Clause (5) omitted by W. B. Act 31 of 1981][* * * * * ] [Clause (6) omitted by W.B. Act 21 of 1996]