Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 0] [Section 44] [Entire Act] NCT Delhi - Subsection Section 44(a) in The Delhi Shops and Establishments Act, 1954 (a)that he had used due diligence to enforce the execution of this Act and the rules or orders made thereunder; and
